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COURT ARCHIVE

Allahabad High Court judgments

1,00,469 judgments · page 3,663 of 5,024

High Courts16 May 1978Allowed

Beni Prasad and Others Vs Smt. Ujji and Others

Allahabad High Court · AIR 1978 All 421 : (1978) AWC 549

Civil Procedure Code, 1908 (CPC) — Section 9Specific Relief Act, 1963 — Section 31Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331
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High Courts16 May 1978Dismissed

Mahendra Sen Jain and Another Vs Ratanlal and Another

Allahabad High Court · (1978) AWC 552

Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(1), 12(2), 2(2), 25, 3
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High Courts16 May 1978Dismissed

Dilbagh Singh Vs State of U.P.

Allahabad High Court · (1978) AWC 393 : (1978) RD 230

Constitution of India, 1950 — Article 31, 31(1), 31BUttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10, 11, 12, 13, 13(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 210
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High Courts12 May 1978Dismissed

Munni Nath Vs Ram Surat and Others

Allahabad High Court · (1978) AWC 471 : (1978) RD 253

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 27, 9CUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331
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High Courts11 May 1978Dismissed

Chheddu Vs State

Allahabad High Court · (1979) ACR 337

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 463Penal Code, 1860 (IPC) — Section 302
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