High Courts24 May 1978Dismissed
Abdul Razzaq Vs Izzat Ali
Allahabad High Court · AIR 1979 All 23
Limitation Act, 1963 — Article 136
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,661 of 5,024
High Courts24 May 1978Dismissed
Hafizur Rehman and Others Vs Mohammad Askari and Another
Allahabad High Court · AIR 1978 All 428
Civil Procedure Code, 1908 (CPC) — Order 50 Rule 1, 7
High Courts24 May 1978Allowed
Satya Narain Singh and Others Vs Laudhar and Another
Allahabad High Court · AIR 1978 All 399
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, 100, 101Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts24 May 1978Dismissed
Smt. Ram Kali Vs Sia Ram and Others
Allahabad High Court · AIR 1978 All 546
Transfer of Property Act, 1882 — Section 106Uttar Pradesh General Clauses Act, 1904 — Section 4(28)
High Courts24 May 1978
Modern Tin Printers and Fabricators Vs Commissioner of Sales Tax
Allahabad High Court · (1979) 43 STC 257
High Courts24 May 1978Dismissed
Faqir Singh and Others Vs Bhim Singh and Others
Allahabad High Court · (1978) AWC 608
Kumaun Nayabad and Waste Lands Act, 1948 — Section 13, 3
High Courts23 May 1978Allowed
Phool Chandra Vs Shyam Lal
Allahabad High Court · (1978) AWC 584
Limitation Act, 1908 — Article 120, 142
High Courts23 May 1978Allowed
Union of India Vs Durga Prasad
Allahabad High Court · (1978) 05 AHC CK 0075
Fundamental Rules, 1963 — Rule 56(b)(2), 56(b)(J)
High Courts23 May 1978Allowed
Maganlal Devji Mewawala and Others Vs Satya Narain and Others
Allahabad High Court · AIR 1978 All 455
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts22 May 1978Allowed
Ram Dawar (since dead and therefore represented by his son Chandrajeet) and Others Vs D.D.C. Azamgarh and Others
Allahabad High Court · AIR 1978 All 430
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 14(1)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209, 229B
High Courts22 May 1978Allowed
Mahmood Khan and Another Vs Ayub Khan and Others
Allahabad High Court · AIR 1978 All 463 : (1978) AWC 457
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1963 — Section 16
High Courts19 May 1978Disposed Of
Commissioner of Income Tax Vs Om Sons
Allahabad High Court · (1979) 116 ITR 215
Income Tax Act, 1961 — Section 274, 274(2)
High Courts19 May 1978Dismissed
Govind Lal Chawla Vs C.K. Sharma and Others
Allahabad High Court · AIR 1978 All 446
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 55
High Courts19 May 1978Dismissed
Addl. Commissioner of Income Tax Vs Murlidhar Mathura Prasad
Allahabad High Court · (1979) 118 ITR 392
Income Tax Act, 1961 — Section 139(1), 139(2), 139(4), 139(5), 184(7)
High Courts19 May 1978Allowed
M.M.Singh Vs Union of India and others
Allahabad High Court · (1978) 05 AHC CK 0077
Constitution of India, 1950 — Article 226
High Courts19 May 1978Partly Allowed
Raja Ram Vs Rama Kant Singh
Allahabad High Court · (1978) 05 AHC CK 0070
Easements Act, 1882 — Section 18
High Courts19 May 1978Dismissed
Jagdish Singh Vs Additional District and Sessions Judge, Dehradun and Others
Allahabad High Court · AIR 1979 All 24 : (1978) AWC 469
Hindu Adoptions and Maintenance Act, 1956 — Section 19Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1), 3
High Courts19 May 1978Disposed Of
Commissioner of Income Tax Vs Ram Lal Vohra
Allahabad High Court · (1981) 129 ITR 473
Income Tax Act, 1961 — Section 274(2)
High Courts19 May 1978Allowed
Ram Jiwan Vs Sri Niwas
Allahabad High Court · (1978) AWC 835
Uttar Pradesh Regulation of Money Lending Act, 1976 — Section 18, 26(4), 7
High Courts19 May 1978
Ramji Lal and Sons Vs Commissioner of Sales Tax
Allahabad High Court · (1982) 50 STC 344