High Courts05 Apr 1978
COMMISSIONER OF INCOME TAX Vs ANAND PARKASH GOYAL.
Allahabad High Court · (1978) 7 CTR 310
Income Tax Act, 1961 — Section 23
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,670 of 5,024
High Courts05 Apr 1978
State of U.P. Vs Raja Babu and Another
Allahabad High Court · (1978) ACR 182
Criminal Procedure Code, 1973 (CrPC) — Section 226, 227, 228Penal Code, 1860 (IPC) — Section 307, 399, 402
High Courts05 Apr 1978Allowed
Vir Singh Vs Addl. Civil and Small Causes Judge and Another
Allahabad High Court · (1978) AWC 305
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 13
High Courts04 Apr 1978Dismissed
Devendra Dutta Tewari Vs Chancellor, Sampurnan and Sanskrit Vishwavidyalay, Varanasi and others
Allahabad High Court · (1978) 04 AHC CK 0056
Constitution of India, 1950 — Article 226Uttar Pradesh State Universities Act, 1973 — Section 31(8)(a)Uttar Pradesh Universities Statutes (Age of Superannuation, Scale of pay and Qualifications of Teachers) Ordinance, 1975 — Status 9(2)
High Courts04 Apr 1978
Addl. Commissioner of Income Tax Vs Ram Krishna Gupta
Allahabad High Court · (1979) 117 ITR 218
High Courts04 Apr 1978
Baij Nath Singh Vs State of U.P. and Others
Allahabad High Court · (1978) AWC 322 : (1978) CriLJ 784
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts04 Apr 1978Allowed
Rani Prem Kunwar Vs The District Judge and Others
Allahabad High Court · (1978) AWC 431 : (1978) RD 8
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 13, 3(16), 3(17), 3(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 109, 143, 144, 3(14)
High Courts04 Apr 1978Dismissed
Hari Singh Vs Brahm Narayan Mehrotra
Allahabad High Court · (1978) AWC 341
Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7C, 7C(1), 7C(2)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2), 20(4), 21, 3, 30
High Courts03 Apr 1978Dismissed
ADDL. COMMISSIONER OF INCOME TAX Vs GOVIND PRASAD RAMESH CHAND AGARWAL.
Allahabad High Court · (1978) 7 CTR 304(1)
Income Tax Act, 1961 — Section 40, 40A
High Courts03 Apr 1978Disposed Off
Commissioner of Income Tax Vs Cosmopolitan Trading Co. (No. 2)
Allahabad High Court · (1979) 116 ITR 815
High Courts03 Apr 1978Dismissed
Commissioner of Income Tax Vs Ganesh Trading Co.
Allahabad High Court · (1979) 117 ITR 975
Income Tax Act, 1961 — Section 256, 40A, 40A(3)
High Courts03 Apr 1978Dismissed
Modi Spinning and Weaving Mills Co. and Another Vs Ladha Ram and Co.
Allahabad High Court · AIR 1978 All 260
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, 115
High Courts03 Apr 1978Allowed
Ram Agya Singh Vs Dr. Bhanu Prakash Srivastava and Another
Allahabad High Court · (1978) AWC 452
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts03 Apr 1978
RAM KISHAN RAJENDRA KUMAR Vs INCOME TAX OFFICER and Others
Allahabad High Court · (1978) 7 CTR 368
Income Tax Act, 1961 — Section 139, 215, 217, 227, 264
High Courts03 Apr 1978
ARORA BROTHERS Vs COMMISSIONER OF INCOME TAX and Others
Allahabad High Court · (1978) 7 CTR 366
Constitution of India, 1950 — Article 226Partnership Act, 1932 — Section 30
High Courts01 Apr 1978Allowed
Delhi Iron Syndicate Vs Commissioner of Sales Tax
Allahabad High Court · (1979) 44 STC 228
High Courts31 Mar 1978
ADDL. COMMISSIONER OF Income Tax, LUCKNOW Vs BHAGAWATI PRASAD.
Allahabad High Court · (1978) 114 ITR 682
High Courts31 Mar 1978Dismissed
Addl. Commissioner of Income Tax Vs Brij Nandan Prasad Deen Dayal
Allahabad High Court · (1979) 119 ITR 959
Income Tax Act, 1961 — Section 271(1)
High Courts31 Mar 1978
Addl. Commissioner of Income Tax Vs Bhagwati Prasad
Allahabad High Court · (1988) 114 ITR 682