High Courts09 Mar 1978
Smt. Kastoori Devi Vs Chbeda Lal Sharma
Allahabad High Court · (1978) ACR 171
Contract Act, 1872 — Section 10, 11, 23, 24, 25Criminal Procedure Code, 1898 (CrPC) — Section 488, 489
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,674 of 5,024
High Courts08 Mar 1978Allowed
Ashok Kumar Srivastava and Others Vs The State
Allahabad High Court · (1979) ACR 273
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Penal Code, 1860 (IPC) — Section 302, 34
High Courts08 Mar 1978Allowed
Aftab Ahmad Vs The State
Allahabad High Court · (1978) CriLJ 1333
Drugs and Cosmetics Act, 1940 — Section 22, 27, 28
High Courts08 Mar 1978Allowed
Narendra Babu and Another Vs Vidya Sagar Awasthi and Others
Allahabad High Court · AIR 1978 All 415 : (1978) AWC 810
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts08 Mar 1978Dismissed
Jagdish Prasad and Another Vs Ram Saran and Others
Allahabad High Court · AIR 1978 All 311
Specific Relief Act, 1963 — Section 38
High Courts08 Mar 1978Allowed
Lachhman Dass Vs Municipal Board, Muzaffarnagar
Allahabad High Court · (1978) 03 AHC CK 0043
Specific Relief Act, 1963 — Section 38Uttar Pradesh Municipalities Act, 1916 — Section 326
High Courts08 Mar 1978Dismissed
Kalka Prasad Ramlal Vs Rammo Mal
Allahabad High Court · AIR 1978 All 298
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts08 Mar 1978Dismissed
Kalka Prasad Ram Lal Vs Rammo Mal
Allahabad High Court · (1978) AWC 337
High Courts06 Mar 1978Allowed
Ajai Singh Vs Nathi Lal and Another
Allahabad High Court · (1978) AWC 225
Criminal Procedure Code, 1973 (CrPC) — Section 169, 451, 452, 457, 457(1)Penal Code, 1860 (IPC) — Section 147, 341, 380, 420, 457
High Courts06 Mar 1978Allowed
Modi Sugar Mills Ltd. Vs Union of India (UOI)
Allahabad High Court · (1983) 144 ITR 29
Income Tax Act, 1922 — Section 29, 46, 67Income Tax Act, 1961 — Section 226
High Courts06 Mar 1978Dismissed
Addl. Commissioner of Income Tax Vs Ram Narain Kishan Gopal
Allahabad High Court · (1979) 116 ITR 776
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
High Courts06 Mar 1978
MODI SUGARS MILLS LTD. Vs UNION BANK OF INDIA.
Allahabad High Court · (1983) 144 ITR 28
Civil Procedure Code, 1908 (CPC) — Section 80Income Tax Act, 1961 — Section 22, 23, 29, 67
High Courts02 Mar 1978Dismissed
SINGHAL and CO. Vs STATE OF U.P. and Another
Allahabad High Court · (1978) 7 CTR 312
High Courts02 Mar 1978Allowed
ADDL. COMMISSIONER OF INCOME TAX Vs RUP CHEMICALS (P) LTD.
Allahabad High Court · (1978) 7 CTR 188
Income Tax Act, 1961 — Section 28, 36
High Courts02 Mar 1978Allowed
Bahori Vs Vidya Ram
Allahabad High Court · AIR 1978 All 299
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 96
High Courts02 Mar 1978
Addl. Commissioner of Income Tax Vs Madho Mahesh Sugar Mills
Allahabad High Court · (1978) 114 ITR 432
Income Tax Act, 1961 — Section 28, 36(1)
High Courts02 Mar 1978
Rajendra Singh Vs State of U.P.
Allahabad High Court · (1978) ACR 154 : (1979) RD 10
Criminal Procedure Code, 1898 (CrPC) — Section 319, 319(1), 319(2), 351Penal Code, 1860 (IPC) — Section 411
High Courts01 Mar 1978Dismissed
Ram Newaz and Others Vs Chabi Nandan Pandey and Another
Allahabad High Court · (1978) AWC 379 : (1978) CriLJ 632
Criminal Procedure Code, 1973 (CrPC) — Section 381, 400Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 147, 307, 323, 324, 337
High Courts01 Mar 1978Dismissed
Shyamvir Singh Vs The State of U.P. and Others
Allahabad High Court · (1978) AWC 263
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 101, 114, 3Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10, 10(1), 10(2), 11, 12
High Courts01 Mar 1978Allowed
Shital Singh Vs State of U.P. and Others
Allahabad High Court · AIR 1978 All 253 : (1978) AWC 449
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 12, 13, 4A