High Courts01 Mar 1978
Indrapal Vs State
Allahabad High Court · (1978) ACR 221
Penal Code, 1860 (IPC) — Section 304A, 337
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,675 of 5,024
High Courts01 Mar 1978Dismissed
S.P. Kackar Vs VIIth Addl. Distt. Judge and Others
Allahabad High Court · (1978) AWC 325
General Clauses Act, 1897 — Section 6Uttar Pradesh General Clauses Act, 1904 — Section 6Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1), 22
High Courts28 Feb 1978Partly Allowed
Bishwanath Singh Vs Ramdhwaja Singh and Others
Allahabad High Court · (1978) ACR 212
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 145, 145(1)
High Courts28 Feb 1978Dismissed
Tota Ram and Others Vs Special Judicial Magistrate and Another
Allahabad High Court · (1979) AWC 502
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 195(3), 300, 300(6)Penal Code, 1860 (IPC) — Section 109, 172, 188, 193, 196Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 34(1), 34(2)
High Courts27 Feb 1978Allowed
Rameshwar Vs State of U.P.
Allahabad High Court · (1978) ACR 228 : (1978) RD 283
Penal Code, 1860 (IPC) — Section 379
High Courts27 Feb 1978Dismissed
Mst. Lalta Devi and Others Vs Basdeo and Others
Allahabad High Court · (1978) AWC 294
Transfer of Property Act, 1882 — Section 41
High Courts27 Feb 1978Dismissed
Abdul Wasey Vs State of U.P. and Others
Allahabad High Court · AIR 1978 All 247
Civil Procedure Code, 1908 (CPC) — Section 2, 2(2), 47
High Courts24 Feb 1978Dismissed
Algoo Ram Pradhan and Another Vs Tejai Ram and Another
Allahabad High Court · (1978) AWC 277 : (1978) CriLJ 786
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482, 6Penal Code, 1860 (IPC) — Section 379
High Courts24 Feb 1978
Commissioner of Income Tax Vs Modi Spinning and Weaving Mills
Allahabad High Court · (1979) 117 ITR 23
Super Profits Tax Act, 1963 — Rule 1
High Courts23 Feb 1978Disposed Of
Ravindra Kumar and Another Vs State of U.P. and Another
Allahabad High Court · (1978) ACR 251
Criminal Procedure Code, 1973 (CrPC) — Section 210(2), 482
High Courts23 Feb 1978Dismissed
Rameshwar alias Ramai Vs State of U.P.
Allahabad High Court · (1978) ACR 457
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 20AA, 7
High Courts23 Feb 1978Partly Allowed
Gauri and Another Vs State of U.P.
Allahabad High Court · (1978) ACR 206
Criminal Procedure Code, 1973 (CrPC) — Section 59Penal Code, 1860 (IPC) — Section 224, 225, 448, 457
High Courts23 Feb 1978Allowed
Anand Swaroop Singh Vs State of Uttra Pradesh and Others
Allahabad High Court · (1978) AWC 376
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts23 Feb 1978Dismissed
Ramesh and Others Vs State
Allahabad High Court · (1978) AWC 307
General Clauses Act, 1897 — Section 21Police Act, 1861 — Section 1, 23Public Gambling Act, 1867 — Section 3, 4, 5
High Courts23 Feb 1978Allowed
Ahmad Husain and Others Vs State of U.P. and Others
Allahabad High Court · (1978) AWC 299 : (1978) RD 1
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 3(17), 5(1), 5(6)
High Courts23 Feb 1978Allowed
Azad Ahmad (In Jail) Vs The State
Allahabad High Court · (1978) CriLJ 1154
Prevention of Food Adulteration Act, 1954 — Section 16, 23, 7
High Courts23 Feb 1978Allowed
Balwant Singh Vs VII Addl. Distt. Judge and Others
Allahabad High Court · (1978) AWC 273
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2, 21, 3
High Courts23 Feb 1978Allowed
Paras Vs State and Another
Allahabad High Court · (1978) AWC 311
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 392
High Courts23 Feb 1978
Rakesh Dwivedi Vs Smt. Indra Gandhi Ex-Prime Minister of India and Others
Allahabad High Court · (1978) ACR 217
High Courts23 Feb 1978
Anand Swaroop Singh Vs State of Uttar Pradesh and Others
Allahabad High Court · (1978) ACR 204
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420