High Courts22 Dec 1978
Jalil Ahmad, etc. Vs State
Allahabad High Court · (1979) AWC 237 : (1979) CriLJ 514
Customs Act, 1962 — Section 100, 101, 111, 112, 113Penal Code, 1860 (IPC) — Section 411, 414
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,640 of 5,024
High Courts22 Dec 1978Dismissed
Union of India (UOI) Vs Krishna Pal Singh and Another
Allahabad High Court · (1979) AWC 235
Drugs and Cosmetics Act, 1940 — Section 18, 27, 28
High Courts22 Dec 1978Dismissed
Sia Ram Gupta and Others Vs The U.P. State Electricity Board and Others
Allahabad High Court · (1979) AWC 497
Electricity (Supply) Act, 1948 — Section 26Electricity Act, 1910 — Section 10, 11, 21(2), 21(3), 22
High Courts20 Dec 1978Dismissed
Commissioner of Sales Tax Vs Gramodyog Karyalaya
Allahabad High Court · (1979) 44 STC 270
High Courts20 Dec 1978Allowed
Onkar Singh Vs Police Officers, Prashasan and Others
Allahabad High Court · (1979) AWC 277 : (1979) CriLJ 1098
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts20 Dec 1978Dismissed
Mohammad Ishaq Vs Abdul Latif and Others
Allahabad High Court · (1979) AWC 104
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 45, 5
High Courts19 Dec 1978Allowed
Chet Ram Vs The Prescribed Authority (S.D.O.) and Others
Allahabad High Court · (1979) AWC 171 : (1979) RD 15
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 29, 6
High Courts19 Dec 1978Allowed
Budh Pal Singh Vs The Additional District and Sessions Judge and Others
Allahabad High Court · (1979) AWC 203 : (1979) RD 17
Uttar Pradesh Imposition of Ceiling on Land Holdings (Amendment) Act, 1975 — Section 9Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 38B
High Courts19 Dec 1978Allowed
Lakshmi Sugar and Oil Mills Ltd, Hardoi and another Vs Union of India
Allahabad High Court · (1978) 12 AHC CK 0036
Constitution of India, 1950 — Article 226Sugar Undertakings (Takingover of Management) Ordinance, 1978 — Section 3(2)(b), 4(4)
High Courts18 Dec 1978Dismissed
State of U.P. Vs Ram Babu Misra
Allahabad High Court · (1978) 12 AHC CK 0064
Constitution of India, 1950 — Article 20(3)Evidence Act, 1872 — Section 73Identification of Prisoners Act, 1920 — Section 5
High Courts18 Dec 1978Allowed
Union of India (UOI) Vs Mankeshwar Prasad Srivastava
Allahabad High Court · (1979) AWC 134
High Courts18 Dec 1978Allowed
Hardeo Bux Singh Vs First Addl.District and Sessions judge, gonda and others
Allahabad High Court · (1978) 12 AHC CK 0044
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 12A, 5(6)(h)
High Courts18 Dec 1978Dismissed
Marghoobur Rahman Vs State of Uttar Pradesh and Others
Allahabad High Court · (1978) 12 AHC CK 0031
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 3(14), 5(8)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 157, 165
High Courts18 Dec 1978Allowed
Bhura Vs State of Uttar Pradesh and Others
Allahabad High Court · (1978) 12 AHC CK 0029
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 11(2), 12A(d)(i)
High Courts18 Dec 1978Allowed
Vijai Shanker Lal Vs Thakur Radha Krishna Ji Virajman and Another
Allahabad High Court · (1979) AWC 127
Transfer of Property Act, 1882 — Section 108Uttar Pradesh Municipalities Act, 1916 — Section 149, 149(2), 149(3), 149(4), 166(1)
High Courts18 Dec 1978Allowed
Mahendra Singh Vs State of U.P. and Others
Allahabad High Court · (1979) AWC 165 : (1978) RD 4
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 3(14), 5(1), 5(7), 6
High Courts15 Dec 1978Allowed
Raja Ram Singh and Others Vs Sheo Mangal Singh and Others
Allahabad High Court · (1979) AWC 177
Transfer of Property Act, 1882 — Section 123, 53A
High Courts15 Dec 1978Allowed
Krishna Dutta Kalia Vs Mohd. Yasin and Others
Allahabad High Court · (1979) AWC 102
Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16(5), 18
High Courts15 Dec 1978Allowed
Deep Chand and Others Vs Deputy Director of Consolidation and Another
Allahabad High Court · AIR 1979 All 47 : (1979) RD 74
Evidence Act, 1872 — Section 100, 101, 102, 103, 104
High Courts14 Dec 1978Allowed
Prem Bahadur Vs Board of Revenue and Others
Allahabad High Court · (1979) AWC 168 : (1979) RD 97
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176, 178, 179, 180, 181