High Courts11 Jan 1979
Ratnoo Mahabir and Another Vs The State
Allahabad High Court · (1980) CriLJ 123
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Penal Code, 1860 (IPC) — Section 420
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,638 of 5,024
High Courts11 Jan 1979Dismissed
Sheo Sampat Vs Keshonath Misra and Another
Allahabad High Court · (1979) AWC 160
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts10 Jan 1979Dismissed
Salik Ram and Others Vs Smt. Sita Devi
Allahabad High Court · (1979) AWC 96
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5Provincial Small Cause Courts Act, 1887 — Section 17, 2(2), 25
High Courts10 Jan 1979Allowed
Mool Chand Vs Ram Phool and Another
Allahabad High Court · AIR 1979 All 189 : (1979) AWC 206
Specific Relief Act, 1963 — Section 15
High Courts10 Jan 1979Dismissed
C.M.P Degree College, Allahabad and others Vs Yamuna Prasad Pandey and Others
Allahabad High Court · (1979) 01 AHC CK 0031
Constitution of India, 1950 — Article 226Uttar Pradesh State Universities Act, 1973 — Section 19, 68A, 69, 9
High Courts09 Jan 1979Dismissed
Jag Lal Vs Dy. Director of Consolidation and Others
Allahabad High Court · (1979) AWC 245
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 20B
High Courts09 Jan 1979Allowed
Dhoom Singh and Others Vs State
Allahabad High Court · (1979) AWC 240
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 325, 326
High Courts09 Jan 1979Allowed
Jagi Narayan Pandey and Another Vs Smt. Bach Kaliya
Allahabad High Court · AIR 1979 All 246
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 115
High Courts09 Jan 1979Dismissed
Krishna Swaroop Bhatnagar and others Vs Satish Chandra Gupta
Allahabad High Court · (1979) 01 AHC CK 0027
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, 115Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 39
High Courts09 Jan 1979
Nanoo Mal Saxena Vs State and Another
Allahabad High Court · (1979) AWC 99 : (1979) CriLJ 306
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts09 Jan 1979
Tilak Raj Mehra Vs State of U.P. and Another
Allahabad High Court · (1979) AWC 234 : (1979) CriLJ 308
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482Penal Code, 1860 (IPC) — Section 406, 408, 420
High Courts05 Jan 1979Allowed
Tirsu Vs State
Allahabad High Court · (1979) ACR 390
Penal Code, 1860 (IPC) — Section 396, 399, 402, 411, 412
High Courts05 Jan 1979Allowed
Beni Madhav Mishra and Another Vs Shiv Govind and Others
Allahabad High Court · AIR 1979 All 359
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts05 Jan 1979
Kishan Lal Vs State
Allahabad High Court · (1979) CriLJ 309
Penal Code, 1860 (IPC) — Section 380, 411
High Courts05 Jan 1979
Dharam Swarup Vs State
Allahabad High Court · (1979) AWC 225
Prevention of Food Adulteration Act, 1954 — Section 11(1), 13(1), 13(2), 16, 7
High Courts05 Jan 1979
Gobardban Vs The State
Allahabad High Court · (1979) ACR 177
Penal Code, 1860 (IPC) — Section 307, 34
High Courts05 Jan 1979Allowed
Din Dayal Vs Din Dayal
Allahabad High Court · (1979) AWC 317
Civil Procedure Code, 1908 (CPC) — Section 106, 115Presidency Small Cause Courts Act, 1882 — Section 25Transfer of Property Act, 1882 — Section 106
High Courts04 Jan 1979Allowed
Allied Products Distributors and Others Vs Arun Kumar and Others
Allahabad High Court · (1979) AWC 251
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 12(1), 12(2), 16
High Courts04 Jan 1979Dismissed
Ch Marghooh Ahmad Vs State of Uttar Pradesh
Allahabad High Court · (1979) 01 AHC CK 0040
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 3(8), 5(6)(b)
High Courts04 Jan 1979Allowed
Hasan Imdad and Another Vs Addl. Civil Judge and Others
Allahabad High Court · (1979) AWC 201 : (1979) RD 9
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 49, 4A