High Courts04 Jan 1979Dismissed
Municipal Board Vs Smt. Chandrawati
Allahabad High Court · AIR 1979 All 101
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Uttar Pradesh Municipalities Act, 1916 — Section 326, 326(3)
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,639 of 5,024
High Courts03 Jan 1979Allowed
Ram Dhari Ram Vs State of U.P.
Allahabad High Court · (1979) ACR 166
Penal Code, 1860 (IPC) — Section 395, 397
High Courts03 Jan 1979Dismissed
Krishna Chandra Vs State and Others
Allahabad High Court · (1979) AWC 185
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 3(8)
High Courts03 Jan 1979Dismissed
Smt. Dolari Devi Vs U.P. State Electricity Board and Others
Allahabad High Court · (1979) AWC 279
Electricity Act, 1910 — Section 2, 23Uttar Pradesh Government Electrical Undertakings (Dues Recovery) Act, 1958 — Section 4
High Courts03 Jan 1979Allowed
Smt. Bannobi and Others Vs Mst. Afrozzia and Others
Allahabad High Court · AIR 1979 All 124
Specific Relief Act, 1963 — Section 19
High Courts03 Jan 1979Allowed
Abrar Husain Vs Abdul Rahim
Allahabad High Court · (1979) 01 AHC CK 0036
Transfer of Property Act, 1882 — Section 106, 111(g)
High Courts03 Jan 1979Dismissed
Jag Narain and Another Vs Ram Dularay and Another
Allahabad High Court · AIR 1979 All 71
Civil Procedure Code, 1908 (CPC) — Section 100, 101Easements Act, 1882 — Section 15Evidence Act, 1872 — Section 31, 61
High Courts03 Jan 1979Allowed
Ram Shanker Vs Mahatma Gandhi Higher Secondary School, Jonihan and Another
Allahabad High Court · AIR 1979 All 184
Evidence Act, 1872 — Section 91Limitation Act, 1963 — Article 65Specific Relief Act, 1963 — Section 40(2)
High Courts03 Jan 1979Allowed
Maqsood Ali Vs Shamsher Khan
Allahabad High Court · AIR 1979 All 182
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts03 Jan 1979Allowed
Mansab Ali Vs The Addl. District Judge and Others
Allahabad High Court · (1979) AWC 223
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 3(7), 3(8), 5(3)
High Courts02 Jan 1979Dismissed
Ramphal Singh Vs IVth A.D.J. and Others
Allahabad High Court · (1979) AWC 196
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 4A
High Courts01 Jan 1979Dismissed
Panna Singh Vs State of U.P. and Others
Allahabad High Court · (1979) AWC 252 : (1979) RD 20
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 26(2), 26AUttar Pradesh Land Laws (Amendment) Act, 1969 — Section 27Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198(1)
High Courts01 Jan 1979Allowed
The University of Allahabad and Others Vs The Civil Judge and Another
Allahabad High Court · (1979) AWC 379
Uttar Pradesh State Universities Act, 1973 — Section 60A, 69Uttar Pradesh State Universities Act, 1973 — Section 60A, 69Uttar Pradesh State Universities Act, 1973 — Section 60A, 69
High Courts01 Jan 1979Disposed Of
Gaya Prasad Vs Prescribed Authority, Kalpi and others
Allahabad High Court · (1979) 01 AHC CK 0030
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)
High Courts01 Jan 1979Allowed
Hari Prakash Vs Raja Ram Gupta and Others
Allahabad High Court · (1979) AWC 178
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5Provincial Small Cause Courts Act, 1887 — Section 25
High Courts22 Dec 1978Allowed
Bharat Singh and others Vs State
Allahabad High Court · (1978) 12 AHC CK 0042
Cattle Trespass Act, 1871 — Section 10Penal Code, 1860 (IPC) — Section 302, 379
High Courts22 Dec 1978Partly Allowed
Prem Nath Kakkar Vs Third Addl.District Judge, Nainital and others
Allahabad High Court · (1978) 12 AHC CK 0038
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 4A
High Courts22 Dec 1978Disposed Of
Badri Narain Kashi Prasad Vs Addl. Commissioner of Income Tax
Allahabad High Court · (1981) 128 ITR 663
Income Tax Act, 1961 — Section 184(7), 263, 263(1)
High Courts22 Dec 1978
Commissioner of Income Tax Vs Brijmohan Das Laxman Das
Allahabad High Court · (1979) 11 CTR 243 : (1979) 117 ITR 121 : (1979) 1 TAXMAN 223
Income Tax Act, 1961 — Section 28, 37(1), 40, 5