High Courts10 Aug 1981Allowed
Maqsoon Khan Vs Lala Balwant Prasad
Allahabad High Court · AIR 1982 All 41 : (1981) AWC 671
General Clauses Act, 1897 — Section 3(56)Limitation Act, 1963 — Article 35, 19
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,558 of 5,024
High Courts10 Aug 1981Allowed
Rampur Engineering Co. Ltd. Vs State and Others
Allahabad High Court · AIR 1981 All 396
Transfer of Property Act, 1882 — Section 105
High Courts10 Aug 1981Dismissed
Sabab Lal Singh Vs Had Additional District Judge and Others
Allahabad High Court · (1981) AWC 568
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 12A(d), 5(6)
High Courts10 Aug 1981Dismissed
Vinod Kumar Vs U.P.State Sugar Corporation Ltd.
Allahabad High Court · (1981) 08 AHC CK 0039
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1(2), 115
High Courts10 Aug 1981
Sir Shadilal Sugar and General Mills Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1982) 27 CTR 101 : (1981) 132 ITR 666 : (1982) 9 TAXMAN 175
Income Tax Act, 1961 — Section 256(2)
High Courts10 Aug 1981
Smt. Usha Agarwal Vs Commissioner of Wealth-tax
Allahabad High Court · (1982) 136 ITR 184
Wealth Tax Act, 1957 — Section 18(1)
High Courts10 Aug 1981Dismissed
Bansraj and Others Vs Ram Sakal
Allahabad High Court · (1981) AWC 582
High Courts07 Aug 1981Dismissed
Sri Nath Agrawal Vs Sri Nath
Allahabad High Court · AIR 1981 All 400
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, Order 5 Rule 1, Order 5 Rule 2, Order 5 Rule 3, Order 5 Rule 4Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts07 Aug 1981Dismissed
Suddhi Ram Badola Vs Managing Committee, Intermediate College and others
Allahabad High Court · (1981) 08 AHC CK 0033
Uttar Pradesh Intermediate Education Act, 1921 — Section 16G
High Courts07 Aug 1981
Prem Chand Vs State of U.P.
Allahabad High Court · (1981) ACR 433
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376Uttar Pradesh Children Act, 1951 — Section 2, 2(4), 27, 33, 75
High Courts06 Aug 1981Allowed
Changu Ram Vs III Addl. District Jugde and Others
Allahabad High Court · (1981) AWC 677 : (1981) RD 60
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)
High Courts05 Aug 1981Dismissed
State of U.P. Vs Addl. Distt. Judge and Others
Allahabad High Court · (1981) AWC 847
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 6(1)
High Courts04 Aug 1981Allowed
Ashok Kumar Khurana Vs State of U.P. and Others
Allahabad High Court · (1981) AWC 814
Criminal Procedure Code, 1973 (CrPC) — Section 209Drugs and Cosmetics Act, 1940 — Section 28, 34
High Courts03 Aug 1981Allowed
Ramesh Chand Gupta Vs Automobiles Financing Corporation and Others
Allahabad High Court · (1981) AWC 604
Arbitration Act, 1940 — Section 20Criminal Procedure Code, 1973 (CrPC) — Section 115
High Courts03 Aug 1981Allowed
Smt. Kamla Wanti Vs L.I.C. of India
Allahabad High Court · AIR 1981 All 366
Contract Act, 1872 — Section 18, 19Insurance Act, 1938 — Section 45
High Courts03 Aug 1981Dismissed
State Road Transport Corporation Vs Bhai Lal and Others
Allahabad High Court · (1981) AWC 665
Civil Procedure Code, 1908 (CPC) — Section 2Motor Vehicles Act, 1939 — Section 110, 110(cc), 110A
High Courts31 Jul 1981Dismissed
Ram Adhar Vs Rama Kirat Tiwari
Allahabad High Court · AIR 1981 All 405 : (1981) AWC 570
Partnership Act, 1932 — Section 69(2)
High Courts31 Jul 1981Dismissed
Smt. Ram Dbakeli and Others Vs Smt. Sukhrani and Others
Allahabad High Court · (1981) AWC 719
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts30 Jul 1981Disposed Of
Ganesh Prasad Vs Saraswati Devi and others
Allahabad High Court · (1981) 07 AHC CK 0027
Specific Relief Act, 1963 — Section 16(c)
High Courts29 Jul 1981Partly Allowed
Zulfiqar Hussain Vs State of U.P.
Allahabad High Court · AIR 1981 All 408 : (1981) AWC 674
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 9