High Courts17 Aug 1981Allowed
Ekadashi Vs Ganga and Others
Allahabad High Court · AIR 1981 All 373
Civil Procedure Code, 1908 (CPC) — Section 42Transfer of Property Act, 1882 — Section 53A
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,557 of 5,024
High Courts17 Aug 1981Dismissed
Karsandas and Brothers Vs The State of U.P. and Others
Allahabad High Court · (1982) 50 STC 82
Constitution of India, 1950 — Article 14, 19, 31
High Courts17 Aug 1981Allowed
Smt. Sumeria Vs State of Uttar Pradesh and Others
Allahabad High Court · (1981) 48 STC 516
High Courts14 Aug 1981Dismissed
Sudarshan Singh Vs State of U.P. and Others
Allahabad High Court · (1981) AWC 624
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 4
High Courts14 Aug 1981Allowed
Ram Awadh Singh and Others Vs Sagar Singh
Allahabad High Court · (1981) AWC 785 : (1982) RD 2
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226, 32Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4(2)
High Courts13 Aug 1981Dismissed
Jaivir Singh Yadara Vs Registrar, High Court of Judicature and Others
Allahabad High Court · (1981) AWC 700
Uttar Pradesh Higher Judicial Service Rules, 1975 — Rule 13, 16, 17, 18, 18(2)
High Courts13 Aug 1981Disposed Of
Sheo Nath Singh and others Vs State of U.P.and others
Allahabad High Court · (1981) 08 AHC CK 0038
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 5(6)(b)
High Courts13 Aug 1981
Geep Flashlight Industries Ltd. Vs Nagar Mahapalika
Allahabad High Court · (1983) 140 ITR 82
Income Tax Act, 1961 — Section 32Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 174
High Courts13 Aug 1981
Channa Vs State
Allahabad High Court · (1981) ACR 346
Penal Code, 1860 (IPC) — Section 345, 393, 394, 395, 396
High Courts12 Aug 1981Disposed Of
Kafeel Ahmad Vs Nagar Palika and Others
Allahabad High Court · (1981) ACR 320
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(3), 223, 239, 319Penal Code, 1860 (IPC) — Section 406, 408Uttar Pradesh Municipalities Act, 1916 — Section 185, 186, 307, 318, 319
High Courts12 Aug 1981Allowed
Kafeel Ahmad Vs Nagai Palika and Others
Allahabad High Court · (1981) AWC 625
Criminal Procedure Code, 1973 (CrPC) — Section 145, 223, 319, 351, 397Uttar Pradesh Municipalities Act, 1916 — Section 185, 186, 307, 318, 319
High Courts12 Aug 1981Allowed
Bijli Cotton Mills (Pvt.) Ltd. Vs Chhaganmal Bastimal and Others
Allahabad High Court · AIR 1982 All 183
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(2)
High Courts12 Aug 1981Allowed
Bijli Cotten Mills (Private) Ltd. Vs Chhaganmal Bastimal and Others
Allahabad High Court · (1981) AWC 822
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, Order 9 Rule 8, Order 9 Rule 9
High Courts11 Aug 1981Dismissed
Mathura Prasad and Others Vs Saiyed Khurshed Ahmad and Others
Allahabad High Court · (1982) ACJ 153
Workmens Compensation Act, 1923 — Section 30(1), 31, 4A, 4A(3), 6Workmens Compensation Rules, 1924 — Rule 30(2), 40
High Courts11 Aug 1981Allowed
Shaukat Trading Co. P. Ltd. Vs Tax Recovery Officer and Others
Allahabad High Court · (1982) 27 CTR 225 : (1982) 136 ITR 89 : (1982) 8 TAXMAN 103
Income Tax Act, 1961 — Section 226
High Courts11 Aug 1981Dismissed
Sita Goel and others Vs Fifth Addl.District Judge, Meerut and others
Allahabad High Court · (1981) 08 AHC CK 0036
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts11 Aug 1981Allowed
Devi Prasad Chaubey Vs Pati Ram
Allahabad High Court · (1981) AWC 727
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Section 12(1), 3
High Courts11 Aug 1981Allowed
Jawahar Lal Verma Vs Ram Chandra
Allahabad High Court · AIR 1981 All 384
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts10 Aug 1981Allowed
Commissioner of Sales Tax Vs Bhola Pd.
Allahabad High Court · (1982) 50 STC 371
High Courts10 Aug 1981Dismissed
Lakshmi Narain Sharma Vs Arjun Deo Dhawan and Others
Allahabad High Court · (1981) AWC 609
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4), 20(6)