High Courts20 Aug 1981Dismissed

Hakim Khan Vs State of U.P. and Others

Allahabad High Court · AIR 1981 All 426

Civil Procedure Code, 1908 (CPC) — Section 11Uttar Pradesh Imposition of Ceiling on Land Holdings (Amendment) Act, 1976 — Section 31(3)Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 38B
High Courts18 Aug 1981Dismissed

Kartey Singh Vs Iftikhar Ahmad

Allahabad High Court · AIR 1981 All 386 : (1981) AWC 654

Civil Procedure Code, 1908 (CPC) — Section 100, 101Negotiable Instruments Act, 1881 (NI) — Section 4, 87Stamp Act, 1899 — Section 2(5), 35
High Courts18 Aug 1981Dismissed

Hakim Singh Vs District Judge and Others

Allahabad High Court · AIR 1982 All 108

Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 14, 5Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 13A