High Courts16 Sept 1981Dismissed
Commissioner of Sales Tax Vs Vishnuchandra Vipin Chandra
Allahabad High Court · (1982) 50 STC 345
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,554 of 5,024
High Courts16 Sept 1981Disposed Of
D.D.Singh Vs State of U.P.
Allahabad High Court · (1981) 09 AHC CK 0037
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(2)
High Courts16 Sept 1981Dismissed
Lala Sri Ram Vs Lala Parshadi Lal (Deceased through his L.Rs.)
Allahabad High Court · AIR 1982 All 60
Civil Procedure Code, 1908 (CPC) — Section 100, 96Penal Code, 1860 (IPC) — Section 405
High Courts15 Sept 1981Allowed
Shashi Kant Mall Vs Vice-Chancellor and Others
Allahabad High Court · AIR 1982 All 56
Constitution of India, 1950 — Article 226
High Courts15 Sept 1981Partly Allowed
Bashir Ahmad Vs Menhdi Hasan
Allahabad High Court · AIR 1982 All 321
Limitation Act, 1963 — Article 135, 136Specific Relief Act, 1963 — Section 37, 37(2), 38, 38(3), 39
High Courts15 Sept 1981Allowed
Jai Shankar Pd. Vs Jagdish Upadhaya and Others
Allahabad High Court · AIR 1982 All 12
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2, Order 41 Rule 4
High Courts14 Sept 1981
M.K. Dar Vs Commissioner of Income Tax
Allahabad High Court · (1982) 26 CTR 165 : (1982) 138 ITR 801 : (1982) 8 TAXMAN 176
Income Tax Act, 1961 — Section 148, 26, 86
High Courts14 Sept 1981Allowed
Vishnu Deo Poddar Vs 1st Addl. District Judge and Others
Allahabad High Court · (1981) 09 AHC CK 0003
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts11 Sept 1981Dismissed
Mathura Prasad Vs III Additional District Judge, Shahjahanpur
Allahabad High Court · AIR 1982 All 181
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 12A, 5(6)
High Courts11 Sept 1981Allowed
Raj Narain Pratap Narain Vs U.P. State Electricity Board
Allahabad High Court · AIR 1982 All 14
Arbitration Act, 1940 — Section 20, 41Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts11 Sept 1981Allowed
Munni Lal Vs Smt. Sona and Others
Allahabad High Court · AIR 1982 All 29 : (1982) AWC 354
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 92, Order 34 Rule 5, Order 34 Rule 6, 152Constitution of India, 1950 — Article 226
High Courts11 Sept 1981Allowed
Shanker Lal Kedar Nath Vs Commissioner of Sales Tax
Allahabad High Court · (1983) 53 STC 382
Central Sales Tax Act, 1956 — Section 3
High Courts11 Sept 1981
Kumari Madhu Jain Vs Kunwar Snraj Avtar and Another
Allahabad High Court · (1981) ACR 403
Contempt of Courts Act, 1971 — Section 12, 2Evidence Act, 1872 — Section 8
High Courts10 Sept 1981Allowed
Mahabir Vs 4th Additional District Judge, Fatehpur and Others
Allahabad High Court · AIR 1982 All 8
Limitation Act, 1963 — Section 12
High Courts10 Sept 1981Dismissed
Ram Murti Singh Vs Gyanendra Kumar Arya and Another
Allahabad High Court · AIR 1982 All 185 : (1981) AWC 791
Civil Procedure Code, 1908 (CPC) — Section 115, 141Criminal Procedure Code, 1973 (CrPC) — Section 386
High Courts10 Sept 1981Dismissed
Victory Transport Co. Pvt. Ltd., Ghaziabad Vs The District Judge, Ghaziabad and Others
Allahabad High Court · AIR 1981 All 421
Trade and Merchandise Marks Act, 1958 — Section 2, 27(2), 29
High Courts10 Sept 1981Dismissed
Commissioner of Sales Tax Vs Ram Sewak Hariom
Allahabad High Court · (1982) 51 STC 197(1)
High Courts10 Sept 1981
Zamir Ali Vs State of U.P.
Allahabad High Court · (1981) ACR 442
Criminal Procedure Code, 1973 (CrPC) — Section 161, 288Evidence Act, 1872 — Section 154, 155, 157, 8Penal Code, 1860 (IPC) — Section 302
High Courts09 Sept 1981Allowed
Deewan Chand Vs State
Allahabad High Court · (1981) AWC 745 : (1982) CriLJ 720
Penal Code, 1860 (IPC) — Section 161, 409
High Courts09 Sept 1981Dismissed
Masood Hasan Khan Vs 3rd Additional District Judge, Moradabad and Others
Allahabad High Court · AIR 1981 All 448
Constitution of India, 1950 — Article 226