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Allahabad High Court judgments

1,00,469 judgments · page 3,552 of 5,024

High Courts16 Oct 1981Dismissed

Sheo Kumar Saxena Vs Zila Sahkari Vikas Sangh and Others

Allahabad High Court · (1981) 10 AHC CK 0023

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2(3), Order 39 Rule 2ACivil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2(3), Order 39 Rule 2ACivil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2(3), Order 39 Rule 2A
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High Courts14 Oct 1981Disposed Of

Jagbir Singh Vs State of U.P.and others

Allahabad High Court · (1981) 10 AHC CK 0010

Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 3(14), 3(15), 5(6), 5(7)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
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High Courts13 Oct 1981

Aziz Ahmad and Another Vs State

Allahabad High Court · (1982) 6 ACR 76

Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 250Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 162(1)
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High Courts29 Sept 1981Allowed

Teja Singh Vs V.J.Jacob

Allahabad High Court · (1981) 09 AHC CK 0038

Civil Procedure Code, 1908 (CPC) — Section 100, 11Limitation Act, 1963 — Section 5Transfer of Property Act, 1882 — Section 108(c)
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