High Courts13 Jul 1981Dismissed

Diwan Singh Vs Inderjeet

Allahabad High Court · AIR 1981 All 342 : (1981) AWC 533

Easements Act, 1882 — Section 18Specific Relief Act, 1963 — Section 36
High Courts13 Jul 1981Allowed

Kumari Asha Devi and Others Vs State and Others

Allahabad High Court · (1981) AWC 563

Uttar Pradesh Imposition of Ceiling on Land Holdings (Amendment) Act, 1976 — Section 10(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 171, 172, 174, 175
High Courts10 Jul 1981Allowed

Gangotri Devi Vs State and Others

Allahabad High Court · (1981) AWC 545

Hindu Marriage Act, 1955 — Section 10, 10(2)Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 3(7)
High Courts06 Jul 1981Dismissed

Sukhdeo Vs Phool Chand and Others

Allahabad High Court · (1981) AWC 508

Criminal Procedure Code, 1973 (CrPC) — Section 11, 115Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49