COURT ARCHIVE

Allahabad High Court judgments

1,00,469 judgments · page 3,562 of 5,024

High Courts12 May 1981Allowed

Doodh Nath and Others Vs Board of Revenue and Another

Allahabad High Court · (1981) AWC 551

Uttar Pradesh General Clauses Act, 1904 — Section 6Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198, 198(2), 198(4), 333

High Courts12 May 1981

Hindustan Lever Ltd. and Another Vs State and Others

Allahabad High Court · (1981) ACR 271

Criminal Procedure Code, 1973 (CrPC) — Section 305, 482

High Courts11 May 1981Dismissed

Ram Charan and another Vs Nyaya Panchayat Adalat and others

Allahabad High Court · (1981) 05 AHC CK 0038

Criminal Procedure Code, 1973 (CrPC) — Section 482, 6Uttar Pradesh Panchayat Raj Act, 1947 — Section 83(1), 89

High Courts11 May 1981Allowed

Jaoardeo Shukla and others Vs Chandradeo Singh and others

Allahabad High Court · (1981) 05 AHC CK 0035

Civil Procedure Code, 1908 (CPC) — Section 9Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4(2), 5

High Courts11 May 1981Dismissed

Lal Bahadur Vs District Judge and Others

Allahabad High Court · (1981) AWC 473

Constitution of India, 1950 — Article 226

High Courts08 May 1981Allowed

Commissioner of Sales Tax Vs Prem Hosiery Stores

Allahabad High Court · (1981) 49 STC 38

Uttar Pradesh Sales Tax Act, 1948 — Section 11(6A)

High Courts08 May 1981Dismissed

Ayub Hasan and Another Vs Zila Parishad and Others

Allahabad High Court · (1981) AWC 537

Uttar Pradesh Kshetra Samiti and Zilla Parishad Adhiniyam, 1961 — Section 239, 256, 33Uttar Pradesh Panchayat Raj Act, 1947 — Section 16Uttar Pradesh Panchayat Raj Rules, 1947 — Rule 145A, 146A

High Courts08 May 1981Dismissed

Laehan and others Vs State of U.P.

Allahabad High Court · (1981) 05 AHC CK 0036

Penal Code, 1860 (IPC) — Section 366, 376

High Courts08 May 1981Dismissed

Smt. Saraswati Devi Vs B.C. Kundu and Another

Allahabad High Court · AIR 1981 All 259

Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5

High Courts08 May 1981Allowed

Lallu Prasad and Others Vs Deputy Director of Consolidation, Hamirpur and Others

Allahabad High Court · (1981) AWC 478 : (1981) RD 209

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5

High Courts08 May 1981Allowed

Smt. Shanti Devi Vs Rahmatuallah alias Iqbal Ahsani and Others

Allahabad High Court · (1981) AWC 547

Civil Procedure Code, 1908 (CPC) — Section 115

High Courts07 May 1981Dismissed

Raj Narain Vs Hari Shanker and Another

Allahabad High Court · (1981) AWC 480

Civil Procedure Code, 1908 (CPC) — Section 151

High Courts07 May 1981Allowed

State of U.P. and Others Vs District Judge and Others

Allahabad High Court · (1981) AWC 418

Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 2(c)Uttar Pradesh Intermediate Education Act, 1921 — Section 16D, 2(d)

High Courts07 May 1981Dismissed

Uma Singh and others Vs Virendra Kumar Agarwal

Allahabad High Court · (1981) 05 AHC CK 0037

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)(a)

High Courts07 May 1981Dismissed

Kali Charan Vs Deputy Director of Consolidation, and others

Allahabad High Court · (1981) 05 AHC CK 0033

Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 44Transfer of Property Act, 1882 — Section 52

High Courts07 May 1981Dismissed

Priambada Tiwari and another Vs J.M.Ghoshal

Allahabad High Court · (1981) 05 AHC CK 0030

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 39, 40

High Courts07 May 1981Dismissed

Smt. Indu Tewari Vs Ram Bahadur Chaudhari and Others

Allahabad High Court · AIR 1981 All 309 : (1981) AWC 521

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 39 Rule 2AContempt of Courts Act, 1971 — Section 12

High Courts07 May 1981

National Thermal Power Corpn. Vs Raghunath Pd. and Others

Allahabad High Court · AIR 1981 All 344

Land Acquisition Act, 1894 — Section 54Limitation Act, 1963 — Article 116, 5

High Courts07 May 1981

Indian Explosive Ltd. (Fertiliser Divison) Vs State of U.P. and Others

Allahabad High Court · (1981) 2 LLJ 159

Central Sales Tax Act, 1956 — Section 10, 14Constitution of India, 1950 — Article 226, 324Representation of the People Act, 1951 — Section 133

High Courts07 May 1981Allowed

Subhash Chandra Gupta Vs State of Uttar Pradesh and Another

Allahabad High Court · (1981) AWC 436

Uttar Pradesh (Temporary) Accommodation Requisition Act, 1947 — Section 3, 8