COURT ARCHIVE

Allahabad High Court judgments

1,00,469 judgments · page 3,564 of 5,024

High Courts06 Mar 1981Allowed

Noor Mohammad Khan Vs Rashid Ahmad and Others

Allahabad High Court · AIR 1981 All 261

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Provincial Insolvency Act, 1920 — Section 75, 75(1)Provincial Small Cause Courts Act, 1887 — Section 25

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High Courts06 Mar 1981Dismissed

Bharat Heavy Plate and Vessels Limited Vs Commissioner for Workmen''s Compensation and Others

Allahabad High Court · (1982) ACJ 278 : (1983) 1 LLJ 477

Employees Compensation Act, 1923 — Section 12, 2, 30, 7

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High Courts06 Mar 1981Dismissed

Sohan Lal Vs Chunni Singh and others

Allahabad High Court · (1981) 03 AHC CK 0019

Criminal Procedure Code, 1973 (CrPC) — Section 147

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High Courts05 Mar 1981Dismissed

Subhash Chandra Saxena Vs Prescribed Authority (Rent Control) cnm IInd Addi. Civil Judge and Others

Allahabad High Court · (1981) AWC 258

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 3(2), 151, 152Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 22, 25(1)

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High Courts05 Mar 1981Allowed

Abdul Latif and AnotherOrs. Vs State of U.P.

Allahabad High Court · (1981) AWC 443

Criminal Procedure Code, 1973 (CrPC) — Section 327, 386, 404, 423, 449Penal Code, 1860 (IPC) — Section 34, 395

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High Courts05 Mar 1981

Abdul Latif and Another Vs State of U.P.

Allahabad High Court · (1981) ACR 232

Criminal Procedure Code, 1973 (CrPC) — Section 372, 386, 404, 423, 499Penal Code, 1860 (IPC) — Section 34, 395

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High Courts05 Mar 1981Dismissed

Krishna Kishore Singhal Vs State of U.P. and Others

Allahabad High Court · (1981) AWC 531

Uttar Pradesh Panchayat Raj Act, 1947 — Section 11

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High Courts03 Mar 1981Dismissed

Shitla Prasad Vs Kishuni Devi

Allahabad High Court · (1981) ACR 197

Criminal Procedure Code, 1973 (CrPC) — Section 125(3), 96Limitation Act, 1963 — Section 14, 24, 29(2), 4, 5

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High Courts03 Mar 1981Dismissed

Kamlesh Kumar Dixit Vs State

Allahabad High Court · (1981) AWC 630

Criminal Procedure Code, 1973 (CrPC) — Section 193, 209, 227, 228, 461Penal Code, 1860 (IPC) — Section 147, 149, 307, 323Registration Act, 1908 — Section 82, 83

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High Courts03 Mar 1981Allowed