High Courts02 Aug 1983
Amar Nath and Others Vs The Special Judge, (E.O.) and Others
Allahabad High Court · (1983) 08 AHC CK 0015
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Allahabad High Court judgments
1,00,478 judgments · page 3,494 of 5,024
High Courts02 Aug 1983
Smt. Leelawati Vs State of U.P.
Allahabad High Court · (1983) 08 AHC CK 0001
Civil Procedure Code, 1908 (CPC) — Section 110Court Fees Act, 1870 — Article 1, 19, 8Land Acquisition Act, 1894 — Section 18, 53, 54
High Courts01 Aug 1983
Kamal Nath Vs Ram Prasad and Others
Allahabad High Court · (1983) 08 AHC CK 0008
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 14, 7
High Courts29 Jul 1983Dismissed
Pushpalata Vs Inspecting Asst. Commr. of Income Tax and Another
Allahabad High Court · (1984) 38 CTR 120 : (1984) 150 ITR 42 : (1983) 15 TAXMAN 371
Income Tax Act, 1961 — Section 269C, 269C(2)
High Courts27 Jul 1983Partly Allowed
Hind Lamps Limited Vs Commissioner of Sales Tax
Allahabad High Court · (1984) 57 STC 303
Central Sales Tax Act, 1956 — Section 11, 15
High Courts26 Jul 1983Dismissed
M/s. Sindh Construction Company Vs The Union of India
Allahabad High Court · (1983) 07 AHC CK 0036
Arbitration Act, 1940 — Section 8Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Article 137, 5
High Courts26 Jul 1983Dismissed
The U.P. Education Board and Another Vs Kamleshwar Shahi and Others
Allahabad High Court · (1983) 07 AHC CK 0032
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 106
High Courts26 Jul 1983
Sindh Construction Co. Vs Union of India (UOI)
Allahabad High Court · (1983) 07 AHC CK 0011
Arbitration Act, 1940 — Section 8Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Article 137, 5
High Courts26 Jul 1983
Smt. Kamla Sharma Vs The Commissioner and Others
Allahabad High Court · (1983) 07 AHC CK 0008
Constitution of India, 1950 — Article 226Uttar Pradesh Municipal Servants (Appeal) Rules, 1967 — Rule 1(3), 3Uttar Pradesh Municipalities Act, 1916 — Section 73, 73(1), 73(2)
High Courts25 Jul 1983Allowed
Collector Vs Evengelical Alliance Mission and Another
Allahabad High Court · AIR 1984 All 25
Land Acquisition Act, 1894 — Section 18, 25(3), 9(2)
High Courts25 Jul 1983Dismissed
Chhatrapal Singh Vs Ram Naresh and Others
Allahabad High Court · (1983) 07 AHC CK 0029
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 9
High Courts25 Jul 1983Dismissed
Collector, Dehradun Vs Evengelical Alliance Mission, Mussoorie and another
Allahabad High Court · (1983) 07 AHC CK 0017
High Courts22 Jul 1983Dismissed
Gudri and Another Vs Ram Kishun and Others
Allahabad High Court · (1983) 07 AHC CK 0042
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9, Order 43 Rule 1Limitation Act, 1963 — Section 5
High Courts22 Jul 1983Allowed
Roshan Lal and Another Vs IInd Additional District Judge and Others
Allahabad High Court · (1983) 07 AHC CK 0041
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16(1), 16(2)
High Courts22 Jul 1983Dismissed
Vijay Narain Yadav Vs State of Uttar Pradesh and Others
Allahabad High Court · (1983) 07 AHC CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 332
High Courts22 Jul 1983Dismissed
Smt. Phoolan Devi Vs Surendra Prakash and Another
Allahabad High Court · AIR 1983 All 440
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 21 Rule 58, Order 21 Rule 63Transfer of Property Act, 1882 — Section 53, 53(1)
High Courts22 Jul 1983Allowed
Chakat & Others Vs Babu Ram (deceased) through Brahma (minor) & Another
Allahabad High Court · (1983) 07 AHC CK 0022
Evidence Act, 1872 — Section 3Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 27, 49
High Courts22 Jul 1983Allowed
Rakesh Sugar Tail Factory and Others Vs U.P. Financial Corporation
Allahabad High Court · AIR 1984 All 23
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151State Financial Corporations Act, 1951 — Section 32, 32(1)
High Courts22 Jul 1983
Vijay Narain Yadav, Advocate Vs State of Uttar Pradesh and Others
Allahabad High Court · (1983) 7 ACR 447
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 332
High Courts22 Jul 1983
Kishori Sharan and Others Vs II Additional District Judge and Others
Allahabad High Court · (1983) 07 AHC CK 0001
Uttar Pradesh Civil Laws (Amendment) Act, 1972 — Section 47, 9Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Amendment Act, 1976 — Section 26(6)