High Courts11 Aug 1983Dismissed
Murlidhar and Another Vs State
Allahabad High Court · (1982) 8 ACR 21
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Essential Commodities Act, 1955 — Section 3, 3(2), 7
COURT ARCHIVE
Allahabad High Court judgments
1,00,478 judgments · page 3,493 of 5,024
High Courts11 Aug 1983
Naththoo Mal Agarwal and Sons and Others Vs State of U.P. and Others
Allahabad High Court · (1983) 7 ACR 427
Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 482Essential Commodities Act, 1955 — Section 3, 7Uttar Pradesh Rice and Paddy (Levy and Regulation of Trade) Act, 1981 — Section 3(2), 3(4)
High Courts11 Aug 1983
Wasi Ahmed alias Wasi Mohammad Vs The Vth Additional District Judge and Others
Allahabad High Court · (1983) 08 AHC CK 0003
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 10, 10(2), 21, 22, 23
High Courts10 Aug 1983Dismissed
Uma Shanker Misra Vs State of U.P. and Another
Allahabad High Court · (1982) 8 ACR 25
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(3), 200, 202, 202(2)Penal Code, 1860 (IPC) — Section 120
High Courts10 Aug 1983Disposed Of
Ram Niwas Gupta Vs 1st Additional District Judge and Others
Allahabad High Court · AIR 1984 All 124
Motor Vehicles Act, 1939 — Section 2(20), 59(1)
High Courts09 Aug 1983Allowed
Allahabad Patrika Pvt. Ltd. Vs Labour Court and Others
Allahabad High Court · (1984) 1 LLJ 297
Industrial Disputes (Central) Rules, 1957 — Rule 12(1)(e)
High Courts09 Aug 1983Allowed
State of U.P. and Another Vs Mahendra Tripathi
Allahabad High Court · AIR 1984 All 59
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts08 Aug 1983Dismissed
Mehtab Chand Agarwal Vs Addl. District Judge and Others
Allahabad High Court · (1983) 08 AHC CK 0058
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 4Provincial Small Cause Courts Act, 1887 — Article 35, 4, 15, 15(2), 15(3)
High Courts08 Aug 1983Allowed
Alka Watches Pvt. Ltd. and Another Vs Union of India (UOI) and Others
Allahabad High Court · (1983) 14 ELT 2116
Companies Act, 1956 — Section 153Customs Act, 1962 — Section 110, 110(2), 124, 124(1), 27(3)Gold (Control) Act, 1968 — Section 79
High Courts05 Aug 1983Dismissed
Shiv Pal Singh and Others Vs Gaon Sabha
Allahabad High Court · AIR 1984 All 114 : (1984) RD 2
Civil Procedure Code, 1908 (CPC) — Section 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 18
High Courts05 Aug 1983
Bhagwati and Others Vs State of U.P. and Others
Allahabad High Court · (1983) 7 ACR 440
Criminal Procedure Code, 1973 (CrPC) — Section 145Evidence Act, 1872 — Section 107, 114, 45, 59, 60Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 164
High Courts04 Aug 1983Partly Allowed
Rudai & Another Vs 3rd Addl.Munsif & Others
Allahabad High Court · (1983) 08 AHC CK 0039
Court Fees Act, 1870 — Section 7, 7(IVB)(b), 7(IVB)(V), 7(IVB)(VA), 7(IVB)(VB)
High Courts04 Aug 1983Dismissed
Shiva Nand and Another Vs Shri Shankerji Maharaj Birajman Mandir and Others
Allahabad High Court · AIR 1984 All 55
Civil Procedure Code, 1908 (CPC) — Section 100, 92
High Courts03 Aug 1983Dismissed
Sita Ram Vs XIV Additional District Judge and Others
Allahabad High Court · (1983) 08 AHC CK 0050
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts03 Aug 1983Dismissed
Uma Shanker Vishwakarma Vs Smt. Geeta Devi and Another
Allahabad High Court · (1983) 7 ACR 464
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 125, 162, 53(1)Penal Code, 1860 (IPC) — Section 494
High Courts03 Aug 1983Dismissed
Prem Singh Vs Smt. Dilla Devi
Allahabad High Court · AIR 1984 All 129 : (1983) 9 AWC 952
Evidence Act, 1872 — Section 112, 4
High Courts03 Aug 1983
Kedari and Another Vs State of U.P.
Allahabad High Court · (1983) 7 ACR 475
Penal Code, 1860 (IPC) — Section 395
High Courts02 Aug 1983Allowed
Om Prakash and Others Vs State of U.P.
Allahabad High Court · (1983) 08 AHC CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439, 439(1), 482Penal Code, 1860 (IPC) — Section 147, 148, 149
High Courts02 Aug 1983Dismissed
Ram karan Pandey Vs Asstt. Director of Consolidation and Others
Allahabad High Court · (1983) RD 320
Constitution of India, 1950 — Article 226
High Courts02 Aug 1983
Siya Ram Vs Munni Devi
Allahabad High Court · (1983) 7 ACR 446
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage (Amendment) Act, 1956 — Section 11, 13, 13(2), 15, 18