High Courts25 Aug 1983
Ravi Kant and Others Vs State of U.P.
Allahabad High Court · (1983) 7 ACR 419
Criminal Procedure Code, 1973 (CrPC) — Section 306, 306(1), 307, 337(1), 460Uttar Pradesh Dacoity Affected Areas Act, 1983 — Section 7(4)
COURT ARCHIVE
Allahabad High Court judgments
1,00,478 judgments · page 3,492 of 5,024
High Courts24 Aug 1983Dismissed
The State Vs K.P. Jain
Allahabad High Court · (1983) 9 AWC 957 : (1984) CriLJ 76
Penal Code, 1860 (IPC) — Section 409
High Courts24 Aug 1983
State Vs K.P. Jain
Allahabad High Court · (1983) 7 ACR 529
Penal Code, 1860 (IPC) — Section 409
High Courts22 Aug 1983
Addl. Commissioner of Income Tax Vs M.P. Sugar Mills (P.) Ltd.
Allahabad High Court · (1984) 38 CTR 112 : (1984) 148 ITR 203 : (1983) 15 TAXMAN 247
Income Tax Act, 1961 — Section 43, 43(5)
High Courts22 Aug 1983
Triandi Swami Bhakti Vedant Narain Maharaj Managing Trustee and Manager Godiya Math Dharamshala Vs Additional District Judge and Another
Allahabad High Court · (1983) 08 AHC CK 0012
High Courts22 Aug 1983
Prem Narain Pathak Vs 1st Additional District Judge and Others
Allahabad High Court · (1983) 08 AHC CK 0002
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 18, 30
High Courts19 Aug 1983Dismissed
Ambrish Kumar Sahu Vs U.P. Financial Corporation and Others
Allahabad High Court · AIR 1984 All 113 : (1983) 9 AWC 909
High Courts19 Aug 1983Allowed
Universal Exporters Vs State of U.P.
Allahabad High Court · (1983) 54 STC 290
Central Sales Tax Act, 1956 — Section 14, 15Constitution of India, 1950 — Article 226
High Courts19 Aug 1983
Smt. Shashi Kiran Vs Amrit Lal Gupta and Another
Allahabad High Court · (1982) 8 ACR 18
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 418, 420, 423, 465
High Courts18 Aug 1983
Jagdish Kunwar Vs Radha Mohan Singh and Others
Allahabad High Court · (1983) 08 AHC CK 0009
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 115, 151, 47
High Courts17 Aug 1983Allowed
Jeet Singh and Others Vs The State
Allahabad High Court · (1983) 9 AWC 849 : (1984) CriLJ 437
Criminal Procedure Code, 1973 (CrPC) — Section 377, 378, 385, 386
High Courts17 Aug 1983Allowed
Mohd. Hanif Vs State
Allahabad High Court · (1982) 8 ACR 23
Criminal Procedure Code, 1973 (CrPC) — Section 167, 451, 457, 482Essential Commodities Act, 1955 — Section 6
High Courts17 Aug 1983Allowed
Jeet Singh and Others Vs State
Allahabad High Court · (1983) 7 ACR 455
Criminal Procedure Code, 1973 (CrPC) — Section 377, 378, 385(1), 386Uttar Pradesh Excise Act, 1910 — Section 60
High Courts17 Aug 1983
Maya Shanker and Another Vs The Deputy Director of Consolidation and Others
Allahabad High Court · (1983) 08 AHC CK 0010
Constitution of India, 1950 — Article 226Hindu Minority and Guardianship Act, 1956 — Section 8
High Courts16 Aug 1983Dismissed
Sudershan Prasad Jain and Others Vs Neva Chandra Jain and Another
Allahabad High Court · (1983) 7 ACR 454
Criminal Procedure Code, 1973 (CrPC) — Section 245(1), 248(1), 325, 360, 448Penal Code, 1860 (IPC) — Section 147, 380, 427, 447
High Courts16 Aug 1983Dismissed
Sri Jagdish Chandra Vs Municipal Board
Allahabad High Court · (1983) 08 AHC CK 0038
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Uttar Pradesh Municipalities Act, 1916 — Section 6Uttar Pradesh Public Moneys (Recovery of Dues) Act, 1972 — Section 3(d)
High Courts16 Aug 1983Allowed
Sudershan Prasad Jain and Others Vs Nem Chandra Jain and Another
Allahabad High Court · (1983) 9 AWC 847 : (1984) CriLJ 673
Criminal Procedure Code, 1973 (CrPC) — Section 245, 248, 300, 325, 448Penal Code, 1860 (IPC) — Section 147, 380, 427, 447
High Courts16 Aug 1983
Ram Kripal and Another Vs Dori Lal and Another
Allahabad High Court · (1983) 08 AHC CK 0018
High Courts12 Aug 1983Dismissed
Nagendra Kumar Jain Vs State of U.P.
Allahabad High Court · (1983) 7 ACR 418
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 409
High Courts11 Aug 1983Dismissed
Govind Gupta and Others Vs State of U.P. and Another
Allahabad High Court · (1983) 7 ACR 421
Criminal Procedure Code, 1973 (CrPC) — Section 482Uttar Pradesh Rice and Paddy (Levy and Regulation of Trade) Act, 1981 — Section 3(2)