High Courts07 Sept 1983
Syam Behari Vs Smt. Nirmala Devi and Another
Allahabad High Court · (1983) 7 ACR 491
Criminal Procedure Code, 1973 (CrPC) — Section 362, 482
COURT ARCHIVE
Allahabad High Court judgments
1,00,478 judgments · page 3,491 of 5,024
High Courts07 Sept 1983
Nathi Lal Vs Sunil Kumar Singh and Another
Allahabad High Court · (1983) 7 ACR 525
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts06 Sept 1983
Yadav Ram Vs Ashok Dubey and Another
Allahabad High Court · (1983) 7 ACR 478
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 244, 346(2), 350, 460, 482
High Courts05 Sept 1983Dismissed
Narsingh Bahadur Srivastava Vs The Board of Revenue, U.P. and Others
Allahabad High Court · (1983) 09 AHC CK 0087
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 36Limitation Act, 1963 — Section 15(1)Uttar Pradesh Tenancy Act, 1939 — Section 104, 293, 293
High Courts05 Sept 1983
Smt. Samiya alias Soniya Vs State
Allahabad High Court · (1982) 8 ACR 190
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162Penal Code, 1860 (IPC) — Section 412Criminal Procedure Code, 1973 (CrPC) — Section 161, 162
High Courts05 Sept 1983
Smt. Mahendras Kaur Vs Hafiz Khalil and Others
Allahabad High Court · (1983) 09 AHC CK 0003
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 10, Order 1 Rule 10(2), Order 22 Rule 12, Order 22 Rule 2Limitation Act, 1963 — Section 5
High Courts02 Sept 1983Dismissed
Ratan Sons Industries Vs U.P. Financial Corporation and Others
Allahabad High Court · (1984) AWC 6 Supp
State Financial Corporations Act, 1951 — Section 29, 30, 31, 31(1), 46BTransfer of Property Act, 1882 — Section 69Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 285G, 285I
High Courts02 Sept 1983Disposed Of
Haji Abdul Hamid Vs Commissioner of Income Tax
Allahabad High Court · (1984) 38 CTR 294 : (1983) 144 ITR 948 : (1983) 15 TAXMAN 506
Income Tax Act, 1961 — Section 145(1), 145(2), 256(1), 41
High Courts02 Sept 1983
Rajendra Kumar and Others Vs Distt. Judge and Another
Allahabad High Court · (1983) 09 AHC CK 0021
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 14, 3
High Courts01 Sept 1983Allowed
Commissioner, Sales Tax Vs Jagdish Metal Works
Allahabad High Court · (1983) 54 STC 305
Uttar Pradesh Trade Tax Act, 1948 — Section 22
High Courts01 Sept 1983Allowed
Bhola Nath and Others Vs Maharao Raja Saheb Bundi State
Allahabad High Court · AIR 1984 All 60
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Transfer of Property Act, 1882 — Section 105, 106, 107
High Courts01 Sept 1983
Ram Baran Vs Chhangur and Others
Allahabad High Court · (1983) 09 AHC CK 0019
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Specific Relief Act, 1963 — Section 10, 24
High Courts01 Sept 1983
Ram Sewak Vs State of U.P.
Allahabad High Court · (1982) 8 ACR 31
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 399, 402
High Courts29 Aug 1983Dismissed
Dr. Iqbal Hasan Khan Vs IIIrd Additional District Judge and Others
Allahabad High Court · AIR 1984 All 259
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 6, Order 1 Rule 8, Order 1 Rule 8(4), Order 47 Rule 1, 141Constitution of India, 1950 — Article 226
High Courts28 Aug 1983
Patras Masih and Others Vs State of U.P.
Allahabad High Court · (1983) 7 ACR 483
Penal Code, 1860 (IPC) — Section 395, 412
High Courts27 Aug 1983Dismissed
Mohan Meakin Ltd.,Lucknow Vs State of U.P.& Ors.
Allahabad High Court · (1983) 08 AHC CK 0032
High Courts26 Aug 1983Allowed
Lajpat Rai Bhatia Vs The Addl. District Judge and Another
Allahabad High Court · (1983) 08 AHC CK 0059
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 13(4), 4
High Courts26 Aug 1983
Smt. Nirmala Devi Vs Arjun and Another
Allahabad High Court · (1982) 8 ACR 10
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482, 488
High Courts25 Aug 1983Dismissed
Shyam Behari Lal and Others Vs Forest Department and Another
Allahabad High Court · (1983) 7 ACR 477
Criminal Procedure Code, 1973 (CrPC) — Section 145, 195, 200, 202, 482Forest Act, 1927 — Section 26, 28, 5Penal Code, 1860 (IPC) — Section 188, 427, 447
High Courts25 Aug 1983
Harish and Others Vs State and Others
Allahabad High Court · (1983) 7 ACR 422
Criminal Procedure Code, 1973 (CrPC) — Section 143, 145, 145(5), 145(6), 146(1)Evidence Act, 1872 — Section 43