High Courts27 May 1983Dismissed

Smt. Bitto Vs Ram Deo

Allahabad High Court · (1983) 05 AHC CK 0053

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 9
High Courts27 May 1983

Smt. Bitto alias Shyamwati Vs Ram Deo

Allahabad High Court · AIR 1983 All 371

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage (Amendment) Act, 1956 — Section 13, 9
High Courts26 May 1983Dismissed

Girish Nath Pandey Vs Sagar Nath Prasad

Allahabad High Court · (1983) 05 AHC CK 0043

Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 11, 14
High Courts26 May 1983

K.L. Sachdeva Vs Rakesh Kumar Jain

Allahabad High Court · (1983) 05 AHC CK 0005

Criminal Procedure Code, 1973 (CrPC) — Section 146(1), 173, 181(4), 397(1), 397(1)Penal Code, 1860 (IPC) — Section 405, 406, 420, 427, 500
High Courts24 May 1983Disposed Of

Smt. Azad Kumari Vs Satya Prakash

Allahabad High Court · (1983) 05 AHC CK 0045

Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, Order 10 Rule 2, Order 41 Rule 11Evidence Act, 1872 — Section 112, 4Hindu Marriage Act, 1955 — Section 12(1), 13, 14, 21
High Courts19 May 1983Dismissed

City Montessori Schools Vs District Inspector of Schools and Others

Allahabad High Court · (1983) 05 AHC CK 0055

Constitution of India, 1950 — Article 133, 134A, 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16D(2), 16D(3), 16D(4), 16E, 16E(10)Uttar Pradesh Recognized Basic Schools (Junior High School) (Recruitment and Conditions of Services of Teachers) Rules, 1978 — Rule 10, 11, 7, 9