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Allahabad High Court judgments

1,00,483 judgments · page 3,143 of 5,025

High Courts08 Oct 1993Dismissed

Jhabul Ram Vs District Judge and Others

Allahabad High Court · (1994) 1 AWC 321

Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20, 20(4)
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High Courts08 Oct 1993Partly Allowed

Arvind Kumar Yadav and others Vs State of U.P.and others

Allahabad High Court · (1993) 10 AHC CK 0038

Constitution of India, 1950 — Article 14, 16Uttar Pradesh Regularisation of Ad hoc Appointments (On Posts Within the Purview of the Public Service Commission) (Second Amendment) Rules, 1989 — Rule 10
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High Courts05 Oct 1993

Yasin and Another Vs State of U.P.

Allahabad High Court · (1994) 18 ACR 1

Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 313Evidence Act, 1872 — Section 114, 35Penal Code, 1860 (IPC) — Section 302, 34
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