High Courts20 Sept 1993Dismissed

Ram Swaroop Jatav Vs State of U.P.

Allahabad High Court · (1994) 18 ACR 49

Advocates Act, 1961 — Section 2, 29, 32Constitution of India, 1950 — Article 22(1)Criminal Procedure Code, 1973 (CrPC) — Section 2, 205(1), 243, 302, 303