High Courts26 Sept 2025Dismissed
Khubi Ram Vs Bhoop Singh And 8 Others
Allahabad High Court · (2025) 09 AHC CK 0737
Code of Civil Procedure, 1908- Section 96, Order 7 Rule 11Commercial Courts Act, 2015- Section 2(1), 6, 11
COURT ARCHIVE
Allahabad High Court judgments, 2025
412 judgments · page 5 of 21
High Courts26 Sept 2025Rejected
Karamveer Electronic Ltd Vs Energo Import, Amenadad And 4 Others
Allahabad High Court · (2025) 09 AHC CK 0736
Indian Penal Code, 1860- Section 396, 412Arms Act, 1959- Section 4, 25
High Courts25 Sept 2025Disposed Of
Bhagwati Prasad Vs Union Of India
Allahabad High Court · (2025) 09 AHC CK 0739
Rights of Persons with Disabilities Act, 2016- Section 20(4)
High Courts25 Sept 2025Disposed Of
Dcm Shriram Industries Ltd And Another Vs State of U.P. and Another
Allahabad High Court · (2025) 09 AHC CK 0733
Specific Relief Act, 1963- Section 34Family Courts Act, 1984- Section 7Prohibition of Benami Property Transactions Act, 1988- Section 3, 4
High Courts25 Sept 2025Dismissed
Rajeev Kumar Maheshwari Vs Kalpana Maheshwari
Allahabad High Court · (2025) 09 AHC CK 0732
Hindu Adoptions and Maintenance Act, 1956- Section 16
High Courts24 Sept 2025Disposed Of
Arpit Garg Vs Ekta Gupta
Allahabad High Court · (2025) 09 AHC CK 0734
Constitution of India, 1950- Article 226, 265Uttar Pradesh Value Added Tax Act, 2008- Section 43
High Courts22 Sept 2025Allowed
Soraza Recycling Private Limited Vs Union Of India And 4 Others
Allahabad High Court · (2025) 09 AHC CK 0742
Essential Commodities Act, 1955- Section 3, 7, 10(c)Code of Criminal Procedure Act, 1973- Section 100, 165, 294, 437(A)
High Courts22 Sept 2025Dismissed
Laljee Vs State of U.P
Allahabad High Court · (2025) 09 AHC CK 0738
Code of Civil Procedure, 1908- Section 96Evidence Act, 1872- Section 68, 69
High Courts22 Sept 2025Disposed Of
Varish Khan Vs State of U.P
Allahabad High Court · (2025) 09 AHC CK 0735
Hindu Marriage Act, 1955- Section 14, 14(1)
High Courts19 Sept 2025Allowed
Huzaifa Khan Vs State of U.P
Allahabad High Court · (2025) 09 AHC CK 0744
High Courts19 Sept 2025Dismissed
Arun And Another Vs State of U.P
Allahabad High Court · (2025) 09 AHC CK 0731
Constitution of India, 1950- Article 19, 19(1)(A), 226Bharatiya Nyaya Sanhita, 2023- Section 152, 156, 159
High Courts19 Sept 2025Dismissed
Neha Singh Rathore @ Neha Kumari Vs State of U.P
Allahabad High Court · (2025) 09 AHC CK 0730
Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Order 41 Rule 3(A), Order 9 Rule 13
High Courts18 Sept 2025Dismissed
Prakash Vs State of U.P
Allahabad High Court · (2025) 09 AHC CK 0741
Uttar Pradesh Intermediate Education Act, 1921— Section 16(G)
High Courts18 Sept 2025Dismissed
Deepika Tiwari Vs State of U.P
Allahabad High Court · (2025) 09 AHC CK 0740
Constitution of India, 1950- Article 226Prevention of Corruption Act, 1988 7, 13(1), 13(2)Central Civil Services (Pension) Rules, 1972- Rule 9
High Courts17 Sept 2025Disposed Of
Nitin Kumar Vs State of U.P
Allahabad High Court · (2025) 09 AHC CK 0743
Constitution of India, 1950- Article 226Central Goods and Services Tax Act, 2017- Section 74, 83
High Courts17 Sept 2025Allowed
Sammohit @ Sammohi Vs Raju Kumar Patel
Allahabad High Court · (2025) 09 AHC CK 0729
Indian Penal Code, 1860- Section 147, 148, 149, 201, 302Code of Criminal Procedure Act, 1973- Section 164, 313, 437(A)Arms Act, 1959- Section 4, 25
High Courts16 Sept 2025Dismissed
Kaushal @ Alok Chauhan Vs State of U.P
Allahabad High Court · (2025) 09 AHC CK 0727
High Courts16 Sept 2025Allowed
Samreen Jahan Vs State Of U.P. And 6 Others
Allahabad High Court · (2025) 09 AHC CK 0726
Indian Penal Code, 1860- Section 147, 148, 149, 323, 427, 452, 504, 506Code of Criminal Procedure Act, 1973- Section 156(3), 319
High Courts16 Sept 2025Disposed Of
Ramnarayan Ram Daroga And 2 Others Vs State of U.P. and Another
Allahabad High Court · (2025) 09 AHC CK 0725
Constitution of India, 1950- Article 226
High Courts16 Sept 2025Allowed
Amir Ahmad Vs State Of U.P. And 4 Others
Allahabad High Court · (2025) 09 AHC CK 0724