High Courts15 Oct 2025
Mahesh Kumar And 3 Others Vs Omaira Buildcon Proprietor Lalit Gogia
Allahabad High Court · (2025) 10 AHC CK 1241
COURT ARCHIVE
Allahabad High Court judgments, 2025
412 judgments · page 4 of 21
High Courts14 Oct 2025Disposed Of
Savita Yadav Vs State of U.P. and 3 others
Allahabad High Court · (2025) 10 AHC CK 1246
High Courts14 Oct 2025Dismissed
Ray Singh Vs Chief Secretary
Allahabad High Court · (2025) 10 AHC CK 1245
Limitation Act, 1963 - Section 5Allahabad High Court Rules, 1952 - Chapter 8 Rule 5, Chapter 9 Rule 10
High Courts14 Oct 2025Dismissed
State Of U.P Vs Ram Nayan Yadav And 2 Others
Allahabad High Court · (2025) 10 AHC CK 1244
Motor Vehicles Act, 1988 - Section 171, 173Indian Penal Code, 1860 - Section 279, 304, 337, 338, 427
High Courts14 Oct 2025Dismissed
Shriram General Insurance Company Ltd Vs Yashoda And 5 Others
Allahabad High Court · (2025) 10 AHC CK 1243
Constitution of India, 1950 - Article 18, 226
High Courts13 Oct 2025Dismissed
Mahesh Chandra Tiwari And 4 Others Vs State of U.P. And 3 Others
Allahabad High Court · (2025) 10 AHC CK 1248
Motor Vehicles Act, 1988 - Section 128, 173
High Courts13 Oct 2025Allowed
United India Insurance Company Limited Vs Rocky And Another
Allahabad High Court · (2025) 10 AHC CK 1247
High Courts10 Oct 2025Dismissed
Kuldeep Vs State Of U.P
Allahabad High Court · (2025) 10 AHC CK 1249
Constitution of India, 1950 - Article 226
High Courts09 Oct 2025Allowed
Neeraj Kumar Vs State Of U.P
Allahabad High Court · (2025) 10 AHC CK 1515
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 69, 180, 183Bharatiya Nyaya Sanhita, 2023-Section 69, 352
High Courts09 Oct 2025Disposed Of
Neeraj Kumar Vs State of U.P
Allahabad High Court · (2025) 10 AHC CK 1250
Constitution of India, 1950 - Article 226
High Courts08 Oct 2025Allowed
Pramod Kumar And 5 Others Vs Sheeshram And 11 Others
Allahabad High Court · (2025) 10 AHC CK 1257
High Courts08 Oct 2025Dismissed
U.P. Rajya Nirman Sahakari Sangh Limited Vs Union Of India
Allahabad High Court · (2025) 10 AHC CK 1254
Motor Vehicles Act, 1988 - Section 173
High Courts08 Oct 2025Dismissed
National Insurance Co. Ltd Vs Sunita And 4 Others
Allahabad High Court · (2025) 10 AHC CK 1252
Constitution of India, 1950 - Article 226
High Courts07 Oct 2025Rejected
Keshav Kumar Alias Kalu And Another Vs State of U.P. and Another
Allahabad High Court · (2025) 10 AHC CK 1238
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 80(2), 85, 92, 180Dowry Prohibition Act, 1961 - Section 3, 4
High Courts07 Oct 2025Dismissed
Ram Jivan Vs State Of U.P
Allahabad High Court · (2025) 10 AHC CK 1234
High Courts06 Oct 2025Dismissed
Ramwati Vs State of U.P
Allahabad High Court · (2025) 10 AHC CK 1237
Code of Civil Procedure, 1908 - Section 104, 105, Order 43 Rule 1
High Courts06 Oct 2025Dismissed
Chandra Pal Singh And 3 Others Vs Dhoom Singh And Another
Allahabad High Court · (2025) 10 AHC CK 1236
Code of Civil Procedure, 1908 - Section 2, 100, 104, Order 43 Rule 1
High Courts06 Oct 2025Disposed Of
Tarkeshwar Pandey Vs Deena Nath Yadav And 6 Others
Allahabad High Court · (2025) 10 AHC CK 1235
High Courts03 Oct 2025Allowed
Islam @ Paltoo Vs State of U.P
Allahabad High Court · (2025) 10 AHC CK 1231
Constitution of India, 1950- Article 21(A)Right of Children to Free and Compulsory Education Act, 2009- Section 2, 3, 12, 16
High Courts02 Oct 2025Allowed
Sanjay Singh And 2 Others
Allahabad High Court · (2025) 10 AHC CK 1232
Constitution of India, 1950- Article 14, 15, 21Indian Penal Code, 1860- Section 363, 366, 376Code of Criminal Procedure Act, 1973- Section 164, 313, 437(A)