High Courts29 Aug 2025Disposed Of
L.R. Print Solutions Vs Suro Exim Llp And 2 Others
Allahabad High Court · (2025) 08 AHC CK 0657
Constitution of India, 1950- Article 136Contempt of Courts Act, 1971- Section 12, 19
COURT ARCHIVE
Allahabad High Court judgments, 2025
412 judgments · page 7 of 21
High Courts29 Aug 2025Allowed
Pradeep Kumar Dubey Vs Ram Chandra Asthana
Allahabad High Court · (2025) 08 AHC CK 0656
Arbitration and Conciliation Act, 1996- Section 34, 37General Clauses Act, 1897- Section 25
High Courts29 Aug 2025Allowed
S.S. Total Construction (I) Pvt. Ltd Vs Union of India through Executive Engineer
Allahabad High Court · (2025) 08 AHC CK 0655
Code of Criminal Procedure Act, 1973- Section 389(1)Indian Penal Code, 1860- Section 34, 304, 307, 504Arms Act, 1959- Section 25
High Courts28 Aug 2025Allowed
Alok Kumar Yadav Vs Ashish Kumar Pandey
Allahabad High Court · (2025) 08 AHC CK 0659
Constitution of India, 1950- Article 21U.P. Prevention of Cow Slaughter Act, 1955- Section 3, 5, 7
High Courts28 Aug 2025Dismissed
Mohammad Wajir Vs State of U.P. and 3 others
Allahabad High Court · (2025) 08 AHC CK 0658
Code of Civil Procedure, 1908- Section 96, 151, Order 7 Rule 11Transfer of Property Act, 1882- Section 54, 55
High Courts27 Aug 2025Dismissed
Pradeep Mishra Vs State of U.P
Allahabad High Court · (2025) 08 AHC CK 0660
Constitution of India, 1950- Article 136Contempt of Courts Act, 1971- Section 19Allahabad High Court Rules, 1952- Chapter 8 Rule 5
High Courts26 Aug 2025Dismissed
Amit Kumar Gautam Vs State Of U.P. And 3 Others
Allahabad High Court · (2025) 08 AHC CK 0662
Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989- Section 3(2), 14(A)Indian Penal Code, 1860- Section 34, 120(B), 419, 420, 406, 467, 468, 471, 504, 506
High Courts26 Aug 2025Rejected
Ravindra Kumar Verma @ R.K. Verma And Another Vs State of U.P. and Another
Allahabad High Court · (2025) 08 AHC CK 0661
Indian Penal Code, 1860- Section 120(B), 420, 467, 468, 471Code of Criminal Procedure Act, 1973- Section 82, 83, 438
High Courts22 Aug 2025Dismissed
Munnu Singh And Another Vs State Of U.P
Allahabad High Court · (2025) 08 AHC CK 0654
Code of Civil Procedure, 1908- Section 96, 104(1), Order 21 Rule 97Provincial Small Cause Courts Act, 1887- Section 24, 25
High Courts21 Aug 2025Allowed
Pratap Fransis Vs Akil Ahmad And 2 Others
Allahabad High Court · (2025) 08 AHC CK 0653
Code of Criminal Procedure Act, 1973- Section 161, 313, 374(2)Indian Penal Code, 1860- Section 147, 148, 149, 452, 323, 504, 506, 376, 511, 395, 397
High Courts20 Aug 2025Allowed
Jaharveer Maharaj Agro Pvt. Ltd. And Another Vs Union Of India And Others
Allahabad High Court · (2025) 08 AHC CK 0645
U.P. Muslim Waqfs Act, 1960- Section 29, 66, 68U.P. Imposition of Ceiling on Land Holdings Act, 1960- Section 6(f), 7, 10, 13
High Courts20 Aug 2025Dismissed
Afsar Jahan Vs State Of U.P.And Others
Allahabad High Court · (2025) 08 AHC CK 0644
Code of Civil Procedure, 1908- Section 10, 80, 92, Order 12 Rule 6
High Courts20 Aug 2025Allowed
Khanne And Others Vs State of U.P
Allahabad High Court · (2025) 08 AHC CK 0643
Constitution of India, 1950- Article 226, 311Uttar Pradesh Government Servant (Discipline and Appeal) Rules, 1999- Rule 7, 9
High Courts19 Aug 2025Allowed
Devendra Singh And Others Vs State Of U.P
Allahabad High Court · (2025) 08 AHC CK 0652
Constitution of India, 1950- Article 226Code of Criminal Procedure Act, 1973- Section 200, 202, 482Indian Penal Code, 1860- Section 146, 147, 427, 504, 506
High Courts19 Aug 2025Allowed
Sarfaraj And Others Vs State of U.P. and Another
Allahabad High Court · (2025) 08 AHC CK 0651
Code of Criminal Procedure Act, 1973- Section 319, 374(2)Indian Penal Code, 1860- Section 34, 307, 324Probation of Offenders Act, 1958- Section 3, 4, 360
High Courts19 Aug 2025Dismissed
Dharmeshwar And Another Vs State Of U.P
Allahabad High Court · (2025) 08 AHC CK 0650
Constitution of India, 1950- Article 141
High Courts19 Aug 2025Allowed
Shiv Ratan Dixit And Others Vs State Of U.P
Allahabad High Court · (2025) 08 AHC CK 0649
Code of Criminal Procedure Act, 1973- Section 482Indian Penal Code, 1860- Section 323, 354(D), 376, 504Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528
High Courts19 Aug 2025Dismissed
Bhavlesh And Anothers Vs State Of U.P. & 3 Other
Allahabad High Court · (2025) 08 AHC CK 0646
Constitution of India, 1950- Article 226Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002- Section 13(2), 13(4)
High Courts18 Aug 2025Disposed Of
Sunil Singh Vs State of U.P. and Another
Allahabad High Court · (2025) 08 AHC CK 0648
Real Estate (Regulation and Development) Act, 2016- Section 43, 43(3), 45, 46, 55, 55(c)
High Courts18 Aug 2025Allowed
Shashank Gupta Vs Vatika Nirman Private Limited
Allahabad High Court · (2025) 08 AHC CK 0647
Protection of Children from Sexual Offences (POCSO) Act, 2012- Section 7, 8, 33(1), 328, 354, 504, 506Code of Criminal Procedure Act, 1973- Section 161, 164, 190(1), 200, 202