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Allahabad High Court judgments, 2014

3,313 judgments · page 82 of 166

High Courts04 Jul 2014

Janual Abdin Vs Govind Lal

Allahabad High Court · (2014) 6 ALJ 127

Constitution of India, 1950 — Article 226, 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2, 21(1)(a)
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High Courts03 Jul 2014Dismissed

Rahul Shukla Vs Executive Officer

Allahabad High Court · (2014) 105 ALR 906 : (2014) 5 AWC 4792

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 3(i), 30
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High Courts03 Jul 2014Dismissed

Sajid Miyan Vs State

Allahabad High Court · (2014) 106 ALR 83 : (2014) 125 RD 400

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 100, 101
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High Courts03 Jul 2014Disposed Off

Munawwar Vs State of U.P.

Allahabad High Court · (2014) 3 ACR 2604 : (2014) 6 ADJ 177 : (2014) 86 ALLCC 524

Constitution of India, 1950 — Article 141, 144, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 157, 169, 437, 438, 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
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High Courts03 Jul 2014

Rajdeep Sardesai Vs State of U.P.

Allahabad High Court · (2014) 3 ACR 2397 : (2014) 7 ADJ 300 : (2014) 87 ALLCC 218

Cable Television Networks (Regulation) Act, 1995 — Section 16, 17, 18, 2(a-ii), 2(f)Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 202, 482Penal Code, 1860 (IPC) — Section 499, 500
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High Courts03 Jul 2014Dismissed

Raj Kumar Verma Vs State of U.P.

Allahabad High Court · (2014) 6 ADJ 232 : (2014) 5 ALJ 145 : (2014) 106 ALR 5 : (2014) 5 AWC 4770 : (2014) 3 ESC 1757 : (2014) 143 FLR 618 : (2014) LabIC 4098

Constitution of India, 1950 — Article 14, 14(1), 15, 16, 16(4)
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High Courts03 Jul 2014Dismissed

Badruddin Vs Addl. District Judge

Allahabad High Court · (2014) 106 ALR 63 : (2014) 5 AWC 4430

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 10, Order 9 Rule 13, 151Limitation Act, 1963 — Section 5Provincial Small Cause Courts Act, 1887 — Section 17
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High Courts03 Jul 2014Allowed

Brindaban Behari Lal Srivastava Vs State of U.P.

Allahabad High Court · (2014) 6 ADJ 494 : (2015) 1 ALJ 91 : (2015) 90 ALLCC 762 : (2014) 106 ALR 1 : (2014) 5 AWC 4766 : (2014) 3 LLN 619

Constitution of India, 1950 — Article 15, 39, 45, 47Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 29, 31
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High Courts03 Jul 2014Dismissed

Pramod Kumar Dubey Vs Presiding Officer

Allahabad High Court · (2014) 7 ADJ 157 : (2014) 6 ALJ 50 : (2014) 106 ALR 342 : (2014) 6 AWC 5493 : (2014) 143 FLR 806 : (2014) 143 FLR 317 : (2014) 4 LLN 588 : (2014) LLR 1157

Industrial Disputes Act, 1947 — Section 25F
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