High Courts01 Jul 2014Disposed Off
Jagdish Singh Vs State of U.P.
Allahabad High Court · (2014) 124 RD 372
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 6, 6(1)
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 84 of 166
High Courts01 Jul 2014
Commissioner of Income Tax Vs Oswal Exports
Allahabad High Court · (2014) 369 ITR 630
Income Tax Act, 1961 — Section 119, 234A, 234B, 234C, 245B
High Courts01 Jul 2014
Commissioner of Income Tax Vs Redico Khaitan Ltd.
Allahabad High Court · (2014) 369 ITR 424
Income Tax Act, 1961 — Section 115J, 143(1), 143(1)(a), 143(1A), 143(1A)(b)
High Courts01 Jul 2014
Satya Prakash Vs U.P. Rajya Vidyut Utpadan Nigam Limited
Allahabad High Court · (2014) 105 ALR 631 : (2014) 6 AWC 6334
High Courts01 Jul 2014
State of U.P. Vs Kenchu
Allahabad High Court · (2014) 87 ALLCC 459
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374, 378Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 201
High Courts01 Jul 2014Disposed Off
Subhash Chand Prajapati Vs State of U.P.
Allahabad High Court · (2014) 07 AHC CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 354(ka), 498A, 504, 506
High Courts01 Jul 2014
Daya Shanker Sharma Vs U.P. Power Corporation Limited
Allahabad High Court · (2014) 105 ALR 647 : (2014) 6 AWC 6327
Constitution of India, 1950 — Article 226
High Courts01 Jul 2014Disposed Off
Asif Khan Vs Civil Judge
Allahabad High Court · (2014) 07 AHC CK 0064
High Courts01 Jul 2014
Ramesh Chandra Vs Shyam Ji Misra
Allahabad High Court · (2014) 106 ALR 837 : (2014) 5 AWC 5153 : (2015) 126 RD 294
Constitution of India, 1950 — Article 226, 227Societies Registration Act, 1860 — Section 5Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 9
High Courts30 Jun 2014Allowed
Eastern Mill Pvt. Ltd. Vs State of U.P.
Allahabad High Court · (2014) 7 ADJ 283
High Courts30 Jun 2014Dismissed
Geeta Vs The State of U.P.
Allahabad High Court · (2014) 06 AHC CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 482Penal Code, 1860 (IPC) — Section 120B, 342, 363, 366, 368Protection of Children from Sexual Offences Act, 2012 — Section 3, 4, 8
High Courts30 Jun 2014
C.C.E. Vs Patiala Castings (P) Ltd.
Allahabad High Court · (2014) 06 AHC CK 0024
Central Excises and Salt Act, 1944 — Section 35G, 37, 38A, 3AFinance Act, 2001 — Section 131, 132
High Courts30 Jun 2014
Arup Kumar Mitra Vs State of U.P.
Allahabad High Court · (2014) 8 ADJ 562 : (2015) 2 ALJ 189 : (2015) 1 AWC 100
Electricity Act, 2003 — Section 135, 152
High Courts30 Jun 2014Dismissed
Prem Chandra Gupta Vs State of U.P.
Allahabad High Court · (2014) 06 AHC CK 0012
University Grants Commission Act, 1956 — Section 26
High Courts30 Jun 2014Disposed Off
Govind Dhar Dubey Vs State of U.P.
Allahabad High Court · (2014) 06 AHC CK 0011
High Courts30 Jun 2014Dismissed
Dadau Sai Vs The State of U.P.
Allahabad High Court · (2014) 06 AHC CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 401
High Courts27 Jun 2014Allowed
Amit Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 2487 : (2014) 86 ALLCC 520 : (2015) 3 Crimes 161
Penal Code, 1860 (IPC) — Section 302, 307, 34, 452, 504
High Courts24 Jun 2014Disposed Off
Nishant Tiwari Vs State of U.P.
Allahabad High Court · (2014) 2 ACR 2342 : (2014) 4 ALJ 655
Criminal Procedure Code, 1973 (CrPC) — Section 2(g), 200, 201, 202, 319Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498-A, 506
High Courts24 Jun 2014Dismissed
Surya Prakash Tripathi Vs State of U.P.
Allahabad High Court · (2014) 06 AHC CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 52Juvenile Justice Act, 1986 — Section 12, 2(g), 52