High Courts09 Jul 2014
Shiv Mangal Prasad Upadhyay Vs State of U.P.
Allahabad High Court · (2014) 106 ALR 823 : (2014) 5 AWC 4969 : (2014) 4 UPLBEC 2755
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 80 of 166
High Courts09 Jul 2014Dismissed
Virendra Singh Vs Indian Oil Corporation Limited
Allahabad High Court · (2014) 5 AWC 4428 : (2014) 124 RD 478
High Courts08 Jul 2014
Rama Devi Vs Vivek Gupta
Allahabad High Court · (2014) 106 ALR 378
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts08 Jul 2014
Raj Kumar Vs Union of India
Allahabad High Court · (2014) 4 ACC 961 : (2015) ACJ 1693 : (2015) 1 ALJ 585
Civil Procedure Code, 1908 (CPC) — Section 21Constitution of India, 1950 — Article 136, 142Motor Vehicles Act, 1988 — Section 140, 166(1), 166(2)
High Courts08 Jul 2014
J.K. Synthetics Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (2014) 369 ITR 310
Income Tax Act, 1961 — Section 260A, 28, 36, 36(1)(iii)
High Courts08 Jul 2014
Ram Kumar Sisodia Vs Ravindra Nath Jain
Allahabad High Court · (2014) 106 ALR 668
High Courts08 Jul 2014
S.K. Gupta Vs Vinay Singhal
Allahabad High Court · (2014) 106 ALR 376
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 25
High Courts08 Jul 2014Allowed
Vinay Yadav Vs State of U.P.
Allahabad High Court · (2014) 7 ADJ 319 : (2014) 6 AWC 5941 : (2014) 4 ESC 2092 : (2014) 3 UPLBEC 2200
Constitution of India, 1950 — Article 41, 43Industrial Disputes Act, 1947 — Section 11A
High Courts08 Jul 2014Dismissed
Sarita Ranjan Vs Special Judge
Allahabad High Court · (2014) 124 RD 543
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 6 Rule 17, Order 7 Rule 11Limitation Act, 1963 — Section 5Representation of the People Act, 1951 — Section 81, 83, 86
High Courts08 Jul 2014Disposed Off
Rakesh Singh Vs State of U.P.
Allahabad High Court · (2014) 07 AHC CK 0171
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts08 Jul 2014Dismissed
Kallu Vs D.D.C.
Allahabad High Court · (2014) 124 RD 537
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9Uttar Pradesh Land Revenue Act, 1901 — Section 33, 39, 49
High Courts08 Jul 2014
Shafiq Mirza Vs Addl. District Judge
Allahabad High Court · (2014) 106 ALR 781
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11, 10, 11
High Courts08 Jul 2014
Mahesh Chandra Meena Vs State of U.P.
Allahabad High Court · (2014) 5 AWC 5225
Constitution of India, 1950 — Article 226
High Courts08 Jul 2014Disposed Off
Ram Kishan Vs State of U.P.
Allahabad High Court · (2014) 07 AHC CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 354B, 504, 506
High Courts08 Jul 2014Allowed
Pawan Kumari Vs State of U.P.
Allahabad High Court · (2014) 7 ADJ 105 : (2014) 3 DMC 527
Constitution of India, 1950 — Article 15, 21
High Courts08 Jul 2014
Ram Naresh Singh Vs Addl. District Judge Court No. 3
Allahabad High Court · (2014) 106 ALR 851
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3(2), Order 22 Rule 9, Order 9 Rule 4, 146Limitation Act, 1963 — Section 5
High Courts08 Jul 2014
Virendra Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 2557 : (2014) 87 ALLCC 150
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 34
High Courts07 Jul 2014Disposed Off
Abhimanyu Upadhyay Vs State of U.P.
Allahabad High Court · (2014) 07 AHC CK 0325
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 147, 308, 323, 324, 325
High Courts07 Jul 2014Dismissed
Mehrunnisha Vs Distt. D.D.C.
Allahabad High Court · (2014) 124 RD 331
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12
High Courts07 Jul 2014
Vidyawati Vs State of U.P.
Allahabad High Court · (2014) 124 RD 722
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17