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Allahabad High Court judgments, 2014

3,313 judgments · page 79 of 166

High Courts10 Jul 2014Dismissed

Yogesh Agarwal Vs Rajendra Goyel

Allahabad High Court · (2014) 7 ADJ 260 : (2014) 5 ALJ 343 : (2014) 106 ALR 288 : (2014) 6 AWC 5892 : (2014) 125 RD 535

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 39, 151Constitution of India, 1950 — Article 226, 227
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High Courts10 Jul 2014

Kumud Bhargava Vs Sudhir Bhargava

Allahabad High Court · (2014) 11 ADJ 736 : (2015) 1 ALJ 480 : (2014) 5 AWC 5353 : (2014) 125 RD 677

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 23 Rule 2, Order 7 Rule 11, Order 7 Rule 11(d), 96Limitation Act, 1963 — Section 14, 5
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High Courts09 Jul 2014Dismissed

Ruby Kesharwani Vs Board of Revenue

Allahabad High Court · (2014) 124 RD 339

Uttar Pradesh Land Revenue Act, 1901 — Section 34Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 157-A, 167
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High Courts09 Jul 2014

Ramkali Vs Qamar Alam

Allahabad High Court · (2014) 106 ALR 348

Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2), 20(2)(c)
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High Courts09 Jul 2014

Raj Kumari Vs State of U.P.

Allahabad High Court · (2014) 3 ACR 3413 : (2014) 6 ALJ 195 : (2014) 87 ALLCC 15

Criminal Procedure Code, 1973 (CrPC) — Section 153(3), 156(3), 200, 202, 482Penal Code, 1860 (IPC) — Section 323, 452, 506
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High Courts09 Jul 2014

Abdul Samad Vs Small Causes Court

Allahabad High Court · (2014) 106 ALR 299

Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2), 20
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High Courts09 Jul 2014Dismissed

Urmil Tuli Vs Prakash Bhelotia

Allahabad High Court · (2014) 7 ADJ 110 : (2014) 106 ALR 108 : (2014) 5 AWC 4390

Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106Uttar Pradesh Municipalities Act, 1916 — Section 149
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