High Courts20 Feb 2014
Oriental Insurance Co. Ltd. Vs Smt. Urmila Singh
Allahabad High Court · (2014) 3 ADJ 81
Motor Vehicles Act, 1988 — Section 171, 173
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 140 of 166
High Courts20 Feb 2014Dismissed
Shusila Devi Vs State of Uttar Pradesh
Allahabad High Court · (2014) 2 ACR 2057 : (2014) 85 ALLCC 785
High Courts20 Feb 2014Allowed
Kalp Nath and Others Vs Collector/D.D.C. and Others
Allahabad High Court · (2014) 123 RD 35
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 48, 48(1)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 48, 48(1)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 48, 48(1)
High Courts20 Feb 2014
Om Prakash Mathuria Vs State of U.P.
Allahabad High Court · (2014) 106 ALR 607
Constitution of India, 1950 — Article 243Uttar Pradesh Municipalities Act, 1916 — Section 48, 48(1), 48(2), 48(2)(a)
High Courts20 Feb 2014Disposed Off
Ranbeer Singh Vs State of U.P. and Another
Allahabad High Court · (2014) 02 AHC CK 0111
Copyright Act, 1957 - Section 63 64Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 420
High Courts20 Feb 2014Disposed Off
Gajendra Singh and 2 Others Vs State of U.P. and Another
Allahabad High Court · (2014) 02 AHC CK 0106
High Courts20 Feb 2014Allowed
State of U. P. Vs Chandrika
Allahabad High Court · (2014) 2 ACR 1756
Criminal Procedure Code, 1973 (CrPC) — Section 107, 110, 116, 161, 164Penal Code, 1860 (IPC) — Section 109, 141, 147, 148, 149Probation of Offenders Act, 1958 — Section 4, 6
High Courts20 Feb 2014Dismissed
Ram Sewak Singh Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ALJ 240 : (2014) 4 AWC 3363 : (2014) 123 RD 95 : (2014) 2 UPLBEC 1383
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Uttar Pradesh Land Revenue Act, 1901 — Section 192, 228
High Courts20 Feb 2014Disposed Off
Smt. Laxhmina Yadav Vs State of U.P. and Others
Allahabad High Court · (2014) 02 AHC CK 0056
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 381
High Courts20 Feb 2014Dismissed
Pappu Vs Narayan
Allahabad High Court · (2014) 104 ALR 6 : (2014) 123 RD 632
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts20 Feb 2014Allowed
Jai Shankar and Others Vs State of U.P. and Others
Allahabad High Court · (2014) 122 RD 734
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 333Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 333Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 333
High Courts20 Feb 2014Partly Allowed
Kantan Vs State of U.P.
Allahabad High Court · (2014) 2 ACR 2051
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts19 Feb 2014
Vedant Pandey and Others Vs State of U.P. and Another
Allahabad High Court · (2014) 2 ACR 1422 : (2014) 3 ADJ 280
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 308, 323, 506
High Courts19 Feb 2014
J.S.W. Steel Ltd. Vs Commissioner of Commercial Taxes
Allahabad High Court · (2014) 4 ADJ 510 : (2014) 44 GST 146 : (2014) 73 VST 397
Uttar Pradesh Value Added Tax Act, 2008 — Section 25(1), 25(1)(iii), 50, 55, 55(6)Uttar Pradesh Value Added Tax Act, 2008 — Section 25(1), 25(1)(iii), 50, 55, 55(6)Uttar Pradesh Value Added Tax Act, 2008 — Section 25(1), 25(1)(iii), 50, 55, 55(6)
High Courts19 Feb 2014Dismissed
Ram Dular Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2014) 123 RD 46
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9
High Courts19 Feb 2014
Smt. Reeta Singh Vs General Manager, I.O.C. Ltd. and Others
Allahabad High Court · (2014) 3 ADJ 640 : (2014) 103 ALR 641 : (2014) 3 AWC 2608
High Courts19 Feb 2014Partly Allowed
Neelam Rastogi Vs National Insurance Company Ltd.
Allahabad High Court · (2014) 3 ACC 413 : (2014) 3 ADJ 344 : (2014) 4 ALJ 120 : (2014) 103 ALR 417
Motor Vehicles Act, 1988 — Section 173
High Courts19 Feb 2014
Commissioner of Sales Tax Vs Upper Doab, Sugar Mills Ltd.
Allahabad High Court · (2014) 44 GST 255 : (2014) 69 VST 321
Central Sales Tax Act, 1956 — Section 2(i), 3(1), 8, 8 (2A), 8(1)Constitution of India, 1950 — Article 13(3), 246(1), 246(3), 372, 372(1)Central Sales Tax Act, 1956 — Section 2(i), 3(1), 8, 8 (2A), 8(1)
High Courts19 Feb 2014Dismissed
Ashok Kumar Barnwal Vs Punjab National Bank
Allahabad High Court · (2014) 3 ADJ 541 : (2014) 5 ALJ 329 : (2014) 104 ALR 53 : (2014) 3 AWC 3184 : (2014) 2 ESC 980 : (2014) 141 FLR 1009 : (2014) 2 UPLBEC 1392
Constitution of India, 1950 — Article 226, 227, 32
High Courts19 Feb 2014Dismissed
Mukesh Goyal Vs State of U.P.
Allahabad High Court · (2014) 5 ADJ 409 : (2014) 5 AWC 5199 : (2014) 3 UPLBEC 2020
Advocates Act, 1961 — Section 29Architects Act, 1972 — Section 14, 15, 24, 35, 35(2)Indian Medical Council Act, 1956 — Section 15(2)