High Courts24 Feb 2014
Rajendra Prasad Shukla Vs Central Administrative Tribunal and Others
Allahabad High Court · (2014) 2 ADJ 770 : (2014) 4 ALJ 71 : (2014) 103 ALR 634 : (2014) 3 AWC 3192 : (2014) 141 FLR 647
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 138 of 166
High Courts24 Feb 2014Dismissed
Rana Pratap Pal Vs D.D.C. and Others
Allahabad High Court · (2014) 122 RD 718
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12
High Courts24 Feb 2014
Ajay Pratap Singh Vs Oudh Bar Association, High Court and Others
Allahabad High Court · (2014) 3 ADJ 394 : (2014) 103 ALR 424 : (2014) 2 ESC 834 : (2014) 123 RD 161
Advocates Act, 1961 — Section 16(2)Constitution of India, 1950 — Article 19, 226
High Courts24 Feb 2014Disposed Off
Kumari Archana and Others Vs State of U.P. and Another
Allahabad High Court · (2014) 02 AHC CK 0201
Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 3 4Penal Code, 1860 (IPC) - Section 323 498A 506
High Courts24 Feb 2014Dismissed
M/s. Bharat Heavy Electricals Limited Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ADJ 67 : (2014) 4 ALJ 52 : (2014) 104 ALR 156 : (2014) 4 ARBLR 52 : (2014) 4 AWC 3543
Arbitration and Conciliation Act, 1996 — Section 15, 15, 16, 17, 17
High Courts24 Feb 2014Partly Allowed
Meerut Development Authority Vs Abid Hussain
Allahabad High Court · (2014) 105 ALR 292
Land Acquisition Act, 1894 — Section 23(1-A), 28, 34, 4, 4(1)
High Courts24 Feb 2014Allowed
M/s. Roop Ram Khayali Ram and Sons and Another Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ADJ 432 : (2014) 4 AWC 3360 : (2014) 123 RD 110
High Courts24 Feb 2014Dismissed
State of U.P. Vs Mohd. Bashir Khan and Others
Allahabad High Court · (2014) 3 ADJ 127 : (2014) 103 ALR 440 : (2014) 5 AWC 5028 : (2014) 123 RD 171
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Land Acquisition Act, 1894 — Section 17, 18, 4, 54Transfer of Property Act, 1882 — Section 116
High Courts24 Feb 2014Partly Allowed
Meerut Development Authority Vs Abid Husain
Allahabad High Court · (2014) 7 ADJ 314 : (2014) 124 RD 628
Land Acquisition Act, 1894 — Section 23(1A), 23(1-A), 28, 34, 4
High Courts24 Feb 2014Dismissed
State of U.P. Vs Ram Chandra
Allahabad High Court · (2014) 2 ACR 1273
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 34
High Courts24 Feb 2014Dismissed
Bajrang Pathak Vs D.D.C. and Others
Allahabad High Court · (2014) 123 RD 33
High Courts24 Feb 2014Disposed Off
M/s. Maa Bhawani Rice Mill and Another Vs State of U.P. and Others
Allahabad High Court · (2014) 103 ALR 794 : (2014) 4 AWC 4286
Arbitration and Conciliation Act, 1996 — Section 11, 8Constitution of India, 1950 — Article 14, 143(1), 226Essential Commodities Act, 1955 — Section 3, 3(5)
High Courts24 Feb 2014Dismissed
Nagar Nigam Vs Smt. Krishna Devi and Others
Allahabad High Court · (2014) 103 ALR 847 : (2014) 122 RD 741
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 45, 47, 68, 69, 71Registration Act, 1908 — Section 17(1)(b)
High Courts24 Feb 2014
State of U.P. Vs Rajvir
Allahabad High Court · (2014) 2 ACR 1561
Penal Code, 1860 (IPC) — Section 114, 302, 323, 34
High Courts24 Feb 2014Allowed
M.M. Siddiqui Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ADJ 377 : (2014) 2 ESC 995 : (2014) 3 UPLBEC 1844
Constitution of India, 1950 — Article 166(2), 226Contempt of Courts Act, 1971 — Section 12
High Courts24 Feb 2014Dismissed
Rajiva Srivastava Vs State of U.P. and Another
Allahabad High Court · (2014) 2 ACR 1279 : (2014) 3 ADJ 386 : (2014) 87 ALLCC 216 : (2015) 2 Crimes 195
Criminal Procedure Code, 1973 (CrPC) — Section 161, 207, 208, 238, 362Penal Code, 1860 (IPC) — Section 294, 323, 336, 504, 506
High Courts24 Feb 2014
Patali Vs State of U.P.
Allahabad High Court · (2014) 5 ALJ 422
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 395, 396, 397
High Courts24 Feb 2014
Brindawan Beverages Pvt. Ltd. Vs Commissioner of C. Ex.
Allahabad High Court · (2014) 301 ELT 443 : (2014) 25 GSTR 493
Central Excises and Salt Act, 1944 — Section 11(A)(1), 11A, 35G
High Courts24 Feb 2014Dismissed
Ramjas and Others Vs Collector/D.D.C. and Others
Allahabad High Court · (2014) 123 RD 55
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12, 45-A, 5, 5(1)(c)(ii), 5(1)(c)(u)
High Courts21 Feb 2014Disposed Off
Jyoti Shankar Pandey and Others Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ADJ 720 : (2014) 3 ALJ 24 : (2014) 103 ALR 474 : (2014) 3 AWC 3180