High Courts21 Feb 2014Allowed
New India Assurance Company Ltd. Vs Salma Begum
Allahabad High Court · (2014) 3 ACC 402 : (2014) 3 ADJ 347 : (2014) 103 ALR 420
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 139 of 166
High Courts21 Feb 2014Dismissed
Board of Director, Allahabad Agriculture Institute Vs State of U.P. and Others
Allahabad High Court · (2014) 4 ALJ 590 : (2014) 103 ALR 762 : (2014) 122 RD 695
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 2, Order 6 Rule 4, Order 6 Rule 6, Order 6 Rule 6Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 2, Order 6 Rule 4, Order 6 Rule 6, Order 6 Rule 6Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 2, Order 6 Rule 4, Order 6 Rule 6, Order 6 Rule 6
High Courts21 Feb 2014Dismissed
Ram Sanjeevan Patel Vs State of U.P.
Allahabad High Court · (2014) 2 ALJ 734
Constitution of India, 1950 — Article 16Land Acquisition Act, 1894 — Section 23, 23(1-A), 23(2), 4
High Courts21 Feb 2014Allowed
Anjani and Others Vs D.D.C. and Others
Allahabad High Court · (2014) 123 RD 30
High Courts21 Feb 2014
Santosh Vs State of U.P.
Allahabad High Court · (2014) 2 ACR 1474
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 113B, 114
High Courts21 Feb 2014
Sukuru Lal Higher Secondary School and Another Vs State of U.P. and Others
Allahabad High Court · (2014) 2 ADJ 575 : (2014) 3 ALJ 332 : (2014) 3 AWC 2594 : (2014) 2 ESC 896 : (2014) 2 UPLBEC 1425
Constitution of India, 1950 — Article 21-AUttar Pradesh Public Services (Reservation for Backward Classes) Act, 1989 — Section 3
High Courts21 Feb 2014
In Re: Subrata Roy
Allahabad High Court · (2014) 269 CTR 323 : (2014) 222 TAXMAN 37
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21Income Tax Act, 1961 — Section 260A
High Courts21 Feb 2014Dismissed
State of U.P. Vs Didar Singh and Others
Allahabad High Court · (2014) 2 ACR 1403 : (2014) 85 ALLCC 214
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Evidence Act, 1872 — Section 105, 3Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts21 Feb 2014Dismissed
Chandrabhan Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ADJ 478 : (2014) 4 AWC 4340 : (2014) 123 RD 82
High Courts21 Feb 2014Dismissed
State of U.P. Vs Shiv Shanker and Others
Allahabad High Court · (2014) 2 ACR 1449 : (2014) 3 ADJ 520 : (2014) 85 ALLCC 224
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts21 Feb 2014Dismissed
State of U.P. Vs Devi Singh and Others
Allahabad High Court · (2014) 2 ACR 1443 : (2014) 85 ALLCC 229
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374, 378Penal Code, 1860 (IPC) — Section 302, 304, 307, 34
High Courts21 Feb 2014Dismissed
Vimla Devi Vs State of U.P. and Others
Allahabad High Court · (2014) 103 ALR 853 : (2014) 122 RD 726
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 14, 3(17), 5(1)Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 14, 3(17), 5(1)Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 14, 3(17), 5(1)
High Courts20 Feb 2014Disposed Off
Dr. Mehandi Hasan and Another Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ADJ 437 : (2014) 4 ALJ 187 : (2014) 104 ALR 167 : (2014) 4 AWC 3352 : (2014) 2 UPLBEC 1338
Constitution of India, 1950 — Article 30Uttar Pradesh Intermediate Education Act, 1921 — Section 16-E, 16-F, 16-FF
High Courts20 Feb 2014
Major Kunwar Ambreshwar Singh Vs Union of India
Allahabad High Court · (2014) 3 ADJ 309 : (2014) 5 ALJ 156 : (2014) LabIC 4108
Air Force Act, 1950 — Section 18Armed Forces Tribunals Act, 2007 — Section 3, 3(iv), 3(n), 3(o), 3(o)(i)(ii)(iii), 3(o)(iii), 3(o)(iv), 14, 14(2), 33, 34Army Act, 1950 — Section 18, 84
High Courts20 Feb 2014Allowed
Vinod Kumar Sharma Vs The State of U.P. and Others
Allahabad High Court · (2014) 2 ALJ 713
Constitution of India, 1950 — Article 226, 311, 311(2)
High Courts20 Feb 2014
State of U.P. Vs Sita Ram and Another
Allahabad High Court · (2014) 3 ADJ 497
Criminal Procedure Code, 1973 (CrPC) — Section 107, 109, 116, 151, 161Penal Code, 1860 (IPC) — Section 149, 302
High Courts20 Feb 2014Allowed
Vinod Kumar Sahu Vs State of U.P.
Allahabad High Court · (2015) 2 ACR 1807 : (2014) 5 ADJ 569 : (2014) 87 ALLCC 56
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 482
High Courts20 Feb 2014
State of U.P. Vs Gulab Yadav
Allahabad High Court · (2014) 85 ALLCC 460
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 34
High Courts20 Feb 2014Dismissed
Santosh Kumar Vs State of U.P.
Allahabad High Court · (2014) 85 ALLCC 449 : (2014) 4 FLT 383
Criminal Procedure Code, 1973 (CrPC) — Section 451, 452, 457, 482Forest Act, 1927 — Section 2(18), 52