High Courts06 May 2014Allowed
State of U.P. Vs Girish Chandra Upadhyay
Allahabad High Court · (2014) 4 ADJ 758 : (2014) 104 ALR 674 : (2014) 5 AWC 5163 : (2014) 2 UPLBEC 1604
Constitution of India, 1950 — Article 141
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 102 of 166
High Courts06 May 2014
Rakesh Kumar Gupta Vs Union of India
Allahabad High Court · (2015) 276 CTR 379 : (2014) 365 ITR 143
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 154, 237, 243
High Courts06 May 2014Dismissed
State of U.P. Vs Shyam Bihari
Allahabad High Court · (2014) 2 ACR 1991 : (2014) 85 ALLCC 910
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 302
High Courts06 May 2014Dismissed
Ram Sewak Vs D.D.C.
Allahabad High Court · (2014) 124 RD 47
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48, 48(1)
High Courts06 May 2014Allowed
Nageshwar Prasad Mishra Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 2956 : (2014) 6 ADJ 3 : (2015) 1 ALJ 36 : (2014) 86 ALLCC 177 : (2015) 2 Crimes 704 : (2014) 3 DMC 367
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 2, 2(a), 2(f)
High Courts06 May 2014
Ramesh Chandra Shukla Vs State of UP
Allahabad High Court · (2014) 6 ADJ 57 : (2014) 104 ALR 810 : (2014) 5 AWC 5194 : (2014) 124 RD 268
Civil Procedure Code, 1908 (CPC) — Section 148-AConstitution of India, 1950 — Article 225, 226Uttar Pradesh Land Revenue Act, 1901 — Section 33, 39
High Courts05 May 2014Allowed
Ram Sewak Singh Vs Board of Revenue
Allahabad High Court · (2014) 124 RD 174
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 29CUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 132, 161
High Courts05 May 2014Dismissed
Athar Ali Khan Vs Khaleeq Ahmad
Allahabad High Court · (2014) 106 ALR 124 : (2014) 124 RD 206
Contempt of Courts Act, 1971 — Section 2(b), 3(b)
High Courts05 May 2014
Sameer Ispat Vs Commissioner of Central Excise
Allahabad High Court · (2014) 310 ELT 481
High Courts05 May 2014
Commissioner of Income Tax Vs Shivam Motors (P) Ltd.
Allahabad High Court · (2014) 272 CTR 277
Income Tax Act, 1961 — Section 14A, 260A, 37
High Courts05 May 2014Allowed
Bajrang Prasad Tiwari Vs Lalti Devi
Allahabad High Court · (2015) ACJ 2294 : (2014) 7 ADJ 532 : (2014) 106 ALR 482 : (2014) 6 AWC 6011
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts05 May 2014Dismissed
Ram Kumar Vs State of U.P.
Allahabad High Court · (2014) 5 ADJ 620 : (2014) 104 ALR 672 : (2014) 5 AWC 5188 : (2014) 124 RD 156
Land Acquisition Act, 1894 — Section 4, 6
High Courts05 May 2014
Adobe Systems India P. Ltd. Vs Joint Commissioner of Income Tax
Allahabad High Court · (2014) 365 ITR 376
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(3), 144C, 254(2A)
High Courts05 May 2014Dismissed
Shyama Devi Vs Additional District Judge
Allahabad High Court · (2014) 5 ADJ 332 : (2014) 4 ALJ 559 : (2014) 105 ALR 333 : (2014) 124 RD 646
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)
High Courts05 May 2014
Malkhan Vs State of U.P.
Allahabad High Court · (2014) 85 ALLCC 886
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 May 2014Allowed
Balram Kushwaha Vs State of U.P.
Allahabad High Court · (2014) 104 ALR 870 : (2014) 4 FLT 521 : (2014) 124 RD 272
High Courts05 May 2014
Sandhya Verma Vs State of U.P.
Allahabad High Court · (2014) 86 ALLCC 822
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts05 May 2014Allowed
Sarita Vs Up-Ziladhikari/Presc. Authority
Allahabad High Court · (2014) 7 ADJ 636 : (2014) 6 ALJ 11 : (2014) 4 ESC 2343 : (2014) 124 RD 50
Constitution of India, 1950 — Article 226