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Allahabad High Court judgments, 2014

3,313 judgments · page 100 of 166

High Courts09 May 2014Allowed

Rahul Upadhyay Vs Nafis

Allahabad High Court · (2014) 5 ADJ 356 : (2014) 105 ALR 13 : (2014) 6 AWC 5793 : (2014) 124 RD 404

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2, Order 3 Rule 3, Order 8 Rule 1, Order 9 Rule 13Limitation Act, 1963 — Section 5Provincial Small Cause Courts Act, 1887 — Section 25
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High Courts09 May 2014Allowed

Oriental Insurance Company Ltd. Vs Poonam Devi

Allahabad High Court · (2014) 4 ACC 400 : (2016) ACJ 154 : (2015) 1 ADJ 529 : (2014) 5 ADJ 347 : (2014) 4 ALJ 708 : (2015) 2 AnWR 494 : (2014) 142 FLR 242 : (2014) 4 LLJ 522 : (2014) LLR 826

Workmens Compensation Act, 1923 — Section 3, 3(1), 30(1), 4A(3)(b)
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High Courts09 May 2014Dismissed

Barkai Vs Mahmood Khan

Allahabad High Court · (2014) 106 ALR 133 : (2014) 124 RD 185

Civil Procedure Code, 1908 (CPC) — Section 100Uttar Pradesh Land Revenue Act, 1901 — Section 41Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 9
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High Courts09 May 2014Dismissed

Brij Raj Tripathi Vs Malti Devi

Allahabad High Court · (2014) 105 ALR 108 : (2014) 124 RD 435

Partition Act, 1893 — Section 3, 4, 4(1)Transfer of Property Act, 1882 — Section 23, 44
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High Courts09 May 2014Allowed

Sanjeev Kumar Agarwal Vs Rashmi Agarwal

Allahabad High Court · (2015) 1 ACR 157 : (2014) 6 ADJ 64 : (2015) 1 ALJ 51 : (2014) 86 ALLCC 97 : (2015) ALLMR(Cri) 652 : (2015) 2 Crimes 142 : (2014) 3 DMC 250

Criminal Procedure Code, 1973 (CrPC) — Section 125Protection of Women From Domestic Violence Act, 2005 — Section 12, 22
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High Courts08 May 2014Allowed

Sukhbeer Singh Vs Commissioner

Allahabad High Court · (2014) 5 ADJ 324 : (2014) 124 RD 193

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 27(2), 42A, 48(3), 52, 52(2)Uttar Pradesh Land Revenue Act, 1901 — Section 234, 28
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High Courts08 May 2014Allowed

Ramdhan Dang Vs State of U.P.

Allahabad High Court · (2015) 1 ACR 476 : (2014) 7 ADJ 21 : (2014) 86 ALLCC 775

Criminal Procedure Code, 1973 (CrPC) — Section 307, 386, 389, 390, 391Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
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High Courts08 May 2014Dismissed

Mohd Nurulla Vs State of U.P.

Allahabad High Court · (2014) 2 ACR 1882 : (2014) 4 ADJ 1 : (2014) 6 ALJ 265 : (2014) 85 ALLCC 875

Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120-B, 302, 34
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High Courts08 May 2014Dismissed

Khaderan Vs State of U.P.

Allahabad High Court · (2014) 124 RD 188

Civil Procedure Code, 1908 (CPC) — Section 10Uttar Pradesh Land Revenue Act, 1901 — Section 3(sic), 34
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High Courts08 May 2014

Neelima Singh Vs State of U.P.

Allahabad High Court · (2014) 8 ADJ 716 : (2014) 5 ALJ 269 : (2014) 4 ESC 2127

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(1)(d)
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