High Courts13 May 2014
Alliance Builders and Contractors Ltd. Vs Union of India
Allahabad High Court · (2014) 6 ADJ 127
Income Tax Act, 1961 — Section 131, 142, 142(1), 142(2A), 143(2)
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 98 of 166
High Courts13 May 2014Allowed
Asha Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 2650 : (2014) 86 ALLCC 23
Criminal Procedure Code, 1973 (CrPC) — Section 164, 171, 97Penal Code, 1860 (IPC) — Section 363, 366
High Courts13 May 2014Dismissed
Lakshmi Vs State of U.P.
Allahabad High Court · (2014) 105 ALR 290 : (2014) 6 AWC 5604 : (2014) 143 FLR 168
High Courts13 May 2014Allowed
Udai Bir Singh Vs Additional Commissioner
Allahabad High Court · (2014) 124 RD 180
Uttar Pradesh Land Revenue Act, 1901 — Section 234, 28
High Courts13 May 2014Dismissed
Raj Kumar Vs State of U.P.
Allahabad High Court · (2014) 6 ADJ 9
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 309, 311, 313, 397, 401
High Courts13 May 2014Allowed
Suman Vs State of U.P.
Allahabad High Court · (2014) 7 ADJ 19
Criminal Procedure Code, 1973 (CrPC) — Section 164, 171, 97Penal Code, 1860 (IPC) — Section 363, 366
High Courts13 May 2014
Ram Babu Yadav Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 2913
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts13 May 2014Dismissed
Daulat Singh Vs State of U.P.
Allahabad High Court · (2014) 6 ADJ 783 : (2014) 5 AWC 5407
High Courts13 May 2014Allowed
Ashok Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 2989 : (2014) 6 ADJ 68 : (2015) 1 ALJ 798 : (2014) 86 ALLCC 161 : (2014) 3 DMC 321
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Hindu Marriage Act, 1955 — Section 13(b)Penal Code, 1860 (IPC) — Section 147, 323, 34, 352, 452
High Courts13 May 2014Dismissed
Sunder Vs State of U.P.
Allahabad High Court · (2014) 2 ACR 1863 : (2014) 6 ALJ 517
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts13 May 2014Allowed
Harish Chandra Vs State of U.P.
Allahabad High Court · (2014) 124 RD 5
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21Limitation Act, 1963 — Section 10, 11, 12, 13, 13
High Courts13 May 2014Allowed
Ram Gopal Vs Sahib Singh
Allahabad High Court · (2015) 4 ACC 925 : (2015) ACJ 2611 : (2014) 105 ALR 73
Motor Vehicles Act, 1988 — Section 163A, 166, 168, 173
High Courts13 May 2014
Sunder Lal Vs State of U.P.
Allahabad High Court · (2014) 86 ALLCC 497 : (2015) 1 Crimes 515
Criminal Procedure Code, 1973 (CrPC) — Section 209, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 107, 109, 306, 309, 323
High Courts13 May 2014Partly Allowed
Meena Manral Vs State of U.P.
Allahabad High Court · (2014) 6 ADJ 132 : (2014) 105 ALR 104 : (2014) 5 AWC 4648 : (2014) 3 ESC 1750
High Courts13 May 2014Allowed
Dharam Pal Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 2875 : (2014) 86 ALLCC 205
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 323, 498-A, 504
High Courts13 May 2014Allowed
Bhola Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 2628 : (2014) 6 ADJ 185 : (2014) 86 ALLCC 174
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Juvenile Justice Act, 1986 — Section 12Penal Code, 1860 (IPC) — Section 363, 366, 368, 376
High Courts13 May 2014Dismissed
Mahendra Pratap Vs Bhagwati Devi
Allahabad High Court · (2014) 105 ALR 10 : (2014) 124 RD 402
Evidence Act, 1872 — Section 102, 73
High Courts13 May 2014
Ankur Vs State of U.P.
Allahabad High Court · (2015) 2 ALJ 49
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts13 May 2014
Suman Devi Vs State of U.P. and Others
Allahabad High Court · (2015) 90 ALLCC 839
Criminal Procedure Code, 1973 (CrPC) - Section 125 126(3) 397 401
High Courts12 May 2014Dismissed
Pradeep Shukla Vs Central Bureau of Investigation
Allahabad High Court · (2015) 1 ACR 924 : (2014) 86 ALLCC 420
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)