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Allahabad High Court judgments, 2014

3,313 judgments · page 104 of 166

High Courts02 May 2014Dismissed

Lalman Vs State of U.P.

Allahabad High Court · (2014) 6 ALJ 54 : (2014) 105 ALR 45 : (2014) 5 AWC 4652 : (2014) 142 FLR 866

Constitution of India, 1950 — Article 311(2), 311(2)(a)Penal Code, 1860 (IPC) — Section 307, 452, 504
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High Courts02 May 2014Dismissed

Pawan Kumar Misra Vs State of U.P.

Allahabad High Court · (2014) 4 ADJ 612 : (2014) 3 ESC 1576

Constitution of India, 1950 — Article 14, 19, 21, 226Hindu Marriage Act, 1955 — Section 5Penal Code, 1860 (IPC) — Section 494
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High Courts01 May 2014Disposed Off

Sumit Singh Vs State of U.P.

Allahabad High Court · (2014) 5 ADJ 228 : (2014) 6 AWC 5791 : (2014) 4 FLT 614

Air (Prevention and Control of Pollution) Act, 1981 — Section 21(2), 54(2)(z)
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High Courts01 May 2014Dismissed

State of U.P. Vs Padam Singh

Allahabad High Court · (2014) 105 ALR 404 : (2014) 124 RD 677

Civil Procedure Code, 1908 (CPC) — Section 80Penal Code, 1860 (IPC) — Section 218, 409, 417
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High Courts01 May 2014Dismissed

Manju Sree Robinson Vs Chirkumarithva Yadav

Allahabad High Court · (2014) 5 ADJ 1 : (2014) 86 ALLCC 181

Constitution of India, 1950 — Article 129, 136, 215, 226, 227Contempt of Courts Act, 1971 — Section 12, 19, 19(1)Penal Code, 1860 (IPC) — Section 323, 494, 498-A, 504, 506
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High Courts30 Apr 2014Dismissed

Gaurav Nigam Vs Tripti Nigam

Allahabad High Court · (2014) 4 ADJ 642 : (2014) 104 ALR 782 : (2014) 5 AWC 5306 : (2014) 2 DMC 573

Hindu Marriage Act, 1955 — Section 13, 24, 9
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