COURT ARCHIVE

Allahabad High Court judgments, 2011

4,609 judgments · page 69 of 231

High Courts20 Sept 2011Allowed

Lallan and others Vs D.D.C. and others

Allahabad High Court · (2011) 114 RD 459

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 8Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 199, 212, 9(2)

High Courts20 Sept 2011

Singhasan Prasad Vs Collector, Kushinagar and others

Allahabad High Court · (2012) 1 AWC 170 : (2011) 114 RD 412

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Registration Act, 1908 — Section 72, 73Uttar Pradesh Land Revenue Act, 1901 — Section 34

High Courts20 Sept 2011Dismissed

Vijai Narain Verma Vs Surendra Kumar Vaish

Allahabad High Court · (2011) 09 AHC CK 0294

High Courts20 Sept 2011Dismissed

Jai Jeet Singh Vs Mahamaya Technical University

Allahabad High Court · (2012) 2 ADJ 54

Constitution of India, 1950 — Article 14, 16National Council for Teacher Education Act, 1993 — Section 12, 32

High Courts20 Sept 2011

Amarnath Mishra Vs The State of U.P. and Another

Allahabad High Court · (2011) 09 AHC CK 0184

Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17

High Courts20 Sept 2011

Dina Nath Nirankari and Another Vs Allahabad Bank

Allahabad High Court · (2011) 09 AHC CK 0183

Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17

High Courts20 Sept 2011

Smt. Usha Devi and Others Vs Authorized Officer, P.N.B. Housing Finance Ltd. and Another

Allahabad High Court · (2011) 09 AHC CK 0182

Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17

High Courts20 Sept 2011

Subaiyyan Shadab Khan Vs State of U.P. and Others

Allahabad High Court · (2011) 09 AHC CK 0178

Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17

High Courts20 Sept 2011Allowed

Pokhpal and Others Vs State of U.P.

Allahabad High Court · (2011) 09 AHC CK 0165

Criminal Procedure Code, 1973 (CrPC) — Section 1, 161, 313Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 147, 148, 149, 304, 323

High Courts20 Sept 2011

Triveni Kshetriya Gramin Bank Vs Deputy Commissioner of Income Tax and Others

Allahabad High Court · (2011) 09 AHC CK 0070

Income Tax Act, 1961 — Section 154, 156, 226(3), 271(1)

High Courts20 Sept 2011Allowed

Hon''ble High Court of Judicature at Allahabad and Another Vs Devendra Kumar Pandey and Others

Allahabad High Court · (2011) 9 ADJ 385

Allahabad High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1976 — Rule 40(3), 41, 45, 8Constitution of India, 1950 — Article 229(2)

High Courts20 Sept 2011Allowed

Commissioner, Commercial Tax Vs R.B.B.R.L., Contractor

Allahabad High Court · (2012) 50 VST 299

Uttar Pradesh Value Added Tax Act, 2008 — Section 48, 48(7)

High Courts20 Sept 2011Partly Allowed

Shiv Raj Tobacco Co. (P.) Ltd. Vs Commissioner of Income Tax

Allahabad High Court · (2012) 208 TAXMAN 186

Income Tax Act, 1961 — Section 264

High Courts20 Sept 2011Dismissed

Smt. Anuradha Vs State of U.P.

Allahabad High Court · (2011) 3 ACR 3405

Penal Code, 1860 (IPC) — Section 120B, 302, 34

High Courts19 Sept 2011

Guddu Vs Sate of U.P.

Allahabad High Court · (2011) 09 AHC CK 0499

High Courts19 Sept 2011Dismissed

Sherbaz Khan Vs State of U.P.

Allahabad High Court · (2011) 09 AHC CK 0498

Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 420, 437(1), 437(2), 437(5), 439(1)

High Courts19 Sept 2011Dismissed

Smt. Prema Devi Vs State of U.P. and others

Allahabad High Court · (2011) 09 AHC CK 0495

Constitution of India, 1950 — Article 226Uttar Pradesh Excise Act, 1910 — Section 11(1), 11(2)

High Courts19 Sept 2011

M/s. Techman Buildwell Pvt. Ltd. Vs Commissioner of Commercial Tax

Allahabad High Court · (2012) 1 ADJ 597 : (2012) 54 VST 526

High Courts19 Sept 2011

Smt. Bhagwant Kaur Vs Trilok Nath Nanda and Others

Allahabad High Court · (2011) 9 ADJ 353

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 118, 120

High Courts19 Sept 2011

Smt. Sidheshwari and Another Vs State of U.P. and Another

Allahabad High Court · (2012) 1 ACR 1024

Criminal Procedure Code, 1973 (CrPC) — Section 319, 482, 483Penal Code, 1860 (IPC) — Section 149, 304