High Courts21 Sept 2011Allowed
Ravi Kashyap @ Pinku Vs State of U.P.
Allahabad High Court · (2011) 09 AHC CK 0350
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 201, 302, 34, 404
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 68 of 231
High Courts21 Sept 2011Disposed Of
Rama Nandsharma Vs Commissioner, Bareilly Division, Barielly and others
Allahabad High Court · (2011) 09 AHC CK 0295
High Courts21 Sept 2011
Manish Vs State of U.P.
Allahabad High Court · (2011) 09 AHC CK 0211
Penal Code, 1860 (IPC) — Section 307, 325, 34, 506
High Courts21 Sept 2011Dismissed
State Bank of Patiala Vs The Chair Person Drat and Others
Allahabad High Court · (2011) 11 ADJ 567 : AIR 2012 All 1 : (2012) 1 AWC 1055 : (2012) 2 BC 212
Constitution of India, 1950 — Article 226Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(4)Limitation Act, 1963 — Section 5
High Courts21 Sept 2011
Harihar Prasad Gupta Vs State of U.P.
Allahabad High Court · (2011) 09 AHC CK 0209
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304(B), 498(A)
High Courts21 Sept 2011
Shree Chandra Vishwakarma Vs State of U.P.
Allahabad High Court · (2011) 09 AHC CK 0208
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts21 Sept 2011
State of U.P. Vs Surya Bali
Allahabad High Court · (2011) 09 AHC CK 0207
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 302, 307, 323, 34
High Courts21 Sept 2011Dismissed
Sharad Tripathi Vs Bhishm Shanker Alias Kushal Tiwari and Others
Allahabad High Court · (2011) 9 ADJ 390
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11Evidence Act, 1872 — Section 151Representation of the People Act, 1951 — Section 100(1), 101, 117, 25, 29
High Courts21 Sept 2011
Dwarka Prasad Agarwal and Brothers and Another Vs Registrar Firms Societies and Chits, U.P. and Others
Allahabad High Court · (2011) 09 AHC CK 0164
Constitution of India, 1950 — Article 226Partnership Act, 1932 — Section 43, 63, 64, 64(2)
High Courts21 Sept 2011
Ashok Kumar and Others Vs State of U.P.
Allahabad High Court · (2011) 09 AHC CK 0154
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts21 Sept 2011
Executive Engineer Dakshinanchal Vidyut Vitran Nigam Vs Electricity Ombudsmen and Another
Allahabad High Court · (2011) 09 AHC CK 0153
High Courts21 Sept 2011Allowed
Praveen Kumar and another Vs Collector, Firozabad and another
Allahabad High Court · (2011) 10 ADJ 627 : (2011) 6 AWC 5881
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B, 122B(4A), 333
High Courts21 Sept 2011Dismissed
Nagar Palika Parishad Tehsildar, Thakurdwar, Moradabad Vs Khalil Ahmad and Others
Allahabad High Court · (2011) 10 ADJ 277 : (2012) 1 AWC 679
Civil Procedure Code, 1908 (CPC) — Section 100, 102
High Courts21 Sept 2011Dismissed
Ilmas Vs State of U.P. and Another
Allahabad High Court · (2011) 10 ADJ 315
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 204, 482Penal Code, 1860 (IPC) — Section 302, 506
High Courts21 Sept 2011Dismissed
Shaukat Ali Vs State of U.P.
Allahabad High Court · (2011) 09 AHC CK 0044
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts21 Sept 2011Disposed Of
Anoop Kumar Gupta Vs State of U.P. and others
Allahabad High Court · (2012) 1 AWC 95
Uttar Pradesh Excise Act, 1910 — Section 11(1), 11(2)
High Courts21 Sept 2011Dismissed
Kabir Mool Chandani and Another Vs State of U.P. and Another
Allahabad High Court · (2012) 3 BC 193
Criminal Procedure Code, 1973 (CrPC) — Section 482, 82Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts20 Sept 2011Dismissed
Afsad Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 3520
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts20 Sept 2011Allowed
M/s. Shiv Raj Tobacco Company (P) Ltd. Vs Commissioner of Income Tax and Others
Allahabad High Court · (2011) 10 ADJ 290
Income Tax Act, 1922 — Section 33A
High Courts20 Sept 2011Allowed
Smt. Sarla and Others Vs The Railways Claims Tribunal Lucknow Bench Lucknow and Another
Allahabad High Court · (2012) 115 RD 286
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17