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Allahabad High Court judgments, 2011

4,609 judgments · page 67 of 231

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High Courts22 Sept 2011Dismissed

The State of U.P. Vs R.S. Jatav and Another

Allahabad High Court · (2011) 09 AHC CK 0111

Constitution of India, 1950 — Article 226Uttar Pradesh Pension Cases (Submission, Disposal and Avoidance of Delay) Rules, 1995 — Rule 17
Read judgment
High Courts22 Sept 2011

Lalit Kumar Kapoor Vs Kanpur Electricity Supply Company, Kanpur and Another

Allahabad High Court · (2011) 100 ADJ 484 : (2011) 10 ADJ 484

Electricity Act, 2003 — Section 126(1), 126(2), 126(5), 126(6), 127
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High Courts22 Sept 2011Dismissed

Mohan Kushwaha and Others Vs Ghanshyam and Another

Allahabad High Court · (2013) ACJ 1496 : (2012) 1 TAC 80

Read judgment
High Courts21 Sept 2011Dismissed

Deep Chand Vs Board of Revenue, U.P. at Allahabad and others

Allahabad High Court · (2011) 114 RD 767

Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 168, 168A
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High Courts21 Sept 2011

Mohit Vs State of U. P. and others

Allahabad High Court · (2011) 6 AWC 5953

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 123(1), 198, 198(4)
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High Courts21 Sept 2011Dismissed

Chhate Lal Vs State of U.P. and Others

Allahabad High Court · (2011) 09 AHC CK 0517

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High Courts21 Sept 2011Dismissed

Dhirpur Multi Center and Another Vs Indian Oil Corporation Ltd. and Others

Allahabad High Court · (2012) 1 AWC 69

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High Courts21 Sept 2011Allowed

Anil @ Bablu Srivastava Vs State of U.P.

Allahabad High Court · (2012) 1 ACR 872 : (2011) 10 ADJ 457

Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 313, 394, 397, 410, 411
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High Courts21 Sept 2011

City Booking Agency and Others Vs State of U.P. and Others

Allahabad High Court · (2011) 9 ADJ 115 : (2012) 52 VST 340

Constitution of India, 1950 — Article 226Railways Act, 1890 — Section 3(4)Railways Act, 1989 — Section 2(21), 3(31)
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High Courts21 Sept 2011Dismissed

Om Prakash Vs IXth Additional District Judge

Allahabad High Court · (2011) 09 AHC CK 0443

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High Courts21 Sept 2011

Jagdamba Singh Vs State of U.P. thr. Prin. Secy. Institutional Fanance

Allahabad High Court · (2011) 09 AHC CK 0442

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High Courts21 Sept 2011

Ganga Prasad Vs State of U.P. and Another

Allahabad High Court · (2011) 09 AHC CK 0423

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 11(2), 27, 27(4)
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High Courts21 Sept 2011Allowed

Kanpur Development Authority Vs Sri Aayurvedic Vidyalaya

Allahabad High Court · (2011) 09 AHC CK 0411

Uttar Pradesh Urban Planning and Development Act, 1973 — Section 18(4), 4(A)
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High Courts21 Sept 2011Dismissed

Swami Prasad Yadav Vs State of U.P.

Allahabad High Court · (2011) 09 AHC CK 0385

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
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High Courts21 Sept 2011Allowed

State of U.P. Vs Anuruddha Singh

Allahabad High Court · (2011) 09 AHC CK 0384

Land Acquisition Act, 1894 — Section 18, 4, 54
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High Courts21 Sept 2011Dismissed

Dhanush Dhari Singh Vs State of U.P. and Others

Allahabad High Court · (2011) 09 AHC CK 0383

Criminal Procedure Code, 1973 (CrPC) — Section 482
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High Courts21 Sept 2011Allowed

Pappu @ Suresh Vs State of U.P.

Allahabad High Court · (2011) 09 AHC CK 0381

Criminal Procedure Code, 1973 (CrPC) — Section 374
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High Courts21 Sept 2011Allowed

Kripal and Others Vs State of U.P.

Allahabad High Court · (2011) 09 AHC CK 0380

Penal Code, 1860 (IPC) — Section 120B
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High Courts21 Sept 2011Disposed Of

Constable 549 C.P. Man Singh Pal and Others Vs State of Uttar Pradesh and Others

Allahabad High Court · (2011) 09 AHC CK 0379

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High Courts21 Sept 2011Dismissed

Radhey Shyam Kapoor Vs Allahabad Bank and Others

Allahabad High Court · (2011) 10 ADJ 118

Allahabad Bank Employees (Pension) Regulations, 1995 — Regulation 3Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19(2)
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