High Courts14 Nov 2011
Rajendra Prasad Gautam Vs The State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0184
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 38 of 231
High Courts14 Nov 2011
Ram Sumer Yadav Vs The State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0183
High Courts14 Nov 2011
C.P. Udai Veer Singh and Others Vs The State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0182
High Courts14 Nov 2011
Chandre Bhan Singh Gaur and Others Vs The State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0181
High Courts14 Nov 2011
Constable Parasu Ram Ravat and Another Vs The State of U.P. and Another
Allahabad High Court · (2011) 11 AHC CK 0180
High Courts14 Nov 2011
Reeta Devi Vs Kunwar Fateh Bahaudr, Principal Secry., Home and Others
Allahabad High Court · (2011) 11 AHC CK 0179
High Courts14 Nov 2011
Vijay Bahadur Rai and Another Vs State of U.P.
Allahabad High Court · (2011) 11 AHC CK 0178
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302, 34, 506
High Courts14 Nov 2011Dismissed
Mahendra Singh and another Vs Senior Citizen Home Complex Welfare Society and another
Allahabad High Court · (2011) 10 ADJ 519
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 226, 227
High Courts14 Nov 2011Dismissed
Nagar Palika Parishad, Swar, Rampur and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0153
Uttar Pradesh Municipalities Accounts Rules — Rule 5Uttar Pradesh Municipalities Act, 1916 — Section 57, 58, 59, 59(1), 59(2)Uttar Pradesh Palika (Centralised) Service Rules, 1966 — Rule 31, 442
High Courts14 Nov 2011
Mohd. Javed Siddique Vs Chief Manager, State Bank of India and Another
Allahabad High Court · (2011) 11 AHC CK 0133
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17
High Courts14 Nov 2011
Bharat Chandra Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0132
High Courts14 Nov 2011
Pooja Singh and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0131
High Courts14 Nov 2011
Kumari Suneeta Kumar Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0130
High Courts14 Nov 2011
Ram Kripal Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0129
High Courts14 Nov 2011Disposed Of
Smt. Mridula Dwivedi Vs Bank of Maharashtra and Another
Allahabad High Court · (2011) 11 AHC CK 0127
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17
High Courts14 Nov 2011Allowed
B.M. Nigam Vs Chairman, State Bank of India and Others
Allahabad High Court · (2012) 1 ADJ 183
Constitution of India, 1950 — Article 226, 32State Bank of India (Officers Service) Rules, 1992 — Rule 50, 67, 68, 68(2)(18), 68A(1)
High Courts14 Nov 2011Dismissed
Ram Pyare Vs State of U.P.
Allahabad High Court · (2011) 11 AHC CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161Penal Code, 1860 (IPC) — Section 304
High Courts14 Nov 2011Dismissed
Padeep Pandey Vs State of U.P.
Allahabad High Court · (2011) 11 AHC CK 0079
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts14 Nov 2011Allowed
Narayan Swaroop Vs The Board of Revenue, U.P. Camp at Agra and Others
Allahabad High Court · (2011) 11 AHC CK 0066
Hindu Adoptions and Maintenance Act, 1956 — Section 16Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 171, 229B
High Courts14 Nov 2011Dismissed
Shailendra Kumar Yadav and Others Vs State of U.P. and Others
Allahabad High Court · (2012) 2 ADJ 154
Right of Children to Free And Compulsory Education Act, 2009 — Section 2, 23(1)Uttar Pradesh Basic Education (Teachers) Service Rules, 1981 — Rule 14, 14(1), 14(3), 14(6), 15(2)