High Courts15 Nov 2011
Saumya Cooperative Housing Society Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0152
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 37 of 231
High Courts15 Nov 2011Dismissed
M/s. Saw Homes (P) Ltd. Vs Nikhil Indus Infrastructure Ltd. and Others
Allahabad High Court · (2012) 2 ADJ 337 : (2012) 3 AWC 2714
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts15 Nov 2011Disposed Of
Sachin Rana and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0033
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 467, 468, 471
High Courts15 Nov 2011Dismissed
Om Prakash Vs State of U.P. and another
Allahabad High Court · (2011) 11 AHC CK 0031
High Courts15 Nov 2011Disposed Of
Sachchidanand (Sachchey) Vs State of U.P. and Others
Allahabad High Court · (2011) 10 ADJ 417
Constitution of India, 1950 — Article 226, 32
High Courts14 Nov 2011Dismissed
Swastik Fragrances Limited Vs State of U.P. and Others
Allahabad High Court · (2012) 53 VST 317
Constitution of India, 1950 — Article 301, 304(b)
High Courts14 Nov 2011
Rukhsana Begam Ansari Vs The State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0449
High Courts14 Nov 2011Dismissed
Smt. Bhagwati Pandey Vs Shyam Narayan Pandey and Others
Allahabad High Court · (2012) 2 ADJ 118 : (2012) 3 AWC 2704
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 10, 15, 17, 18Family Courts Act, 1984 — Section 19, 7(1)Guardians and Wards Act, 1890 — Section 25, 47, 7, 9, 9(2)
High Courts14 Nov 2011Dismissed
Ramji Tiwari and another Vs State of U.P.
Allahabad High Court · (2011) 11 AHC CK 0431
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 304, 323, 325, 504, 506
High Courts14 Nov 2011Dismissed
Tilak Dhari And Others Vs B.O.R. And Others
Allahabad High Court · (2011) 11 AHC CK 0399
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts14 Nov 2011Allowed
State of U.P. Vs Yogesh Verma and Others
Allahabad High Court · (2011) 11 AHC CK 0398
Criminal Procedure Code, 1973 (CrPC) — Section 319, 378(3)Penal Code, 1860 (IPC) — Section 149, 302, 307, 34
High Courts14 Nov 2011
C/M Shishu Evam Nari Kalyan Kendra Jr. High School and Another Vs The State of U.P. And Another
Allahabad High Court · (2011) 11 AHC CK 0397
Uttar Pradesh Education Code, 1972 — Rule 173
High Courts14 Nov 2011Dismissed
Ahmad Ali Vs State of U.P.
Allahabad High Court · (2012) 1 ACR 682
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 34, 406, 409, 420, 421
High Courts14 Nov 2011Allowed
Smt. Bhagwatiya Vs State of U.P. and Others
Allahabad High Court · (2011) 10 ADJ 363 : (2012) 2 AWC 1655
High Courts14 Nov 2011Disposed Of
Hari Om and Others Vs K.K. Sharma Principal Secy., Law/Legal Remembrance and Another
Allahabad High Court · (2011) 11 AHC CK 0315
Land Acquisition Act, 1894 — Section 4, 6
High Courts14 Nov 2011Dismissed
Shobhan (Major) (Smt.) and another Vs Vishkaran Singh (Major) and another
Allahabad High Court · (2011) 11 AHC CK 0268
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 5(2)
High Courts14 Nov 2011Dismissed
Anil Kumar and others Vs District Judge and others
Allahabad High Court · (2011) 11 AHC CK 0237
High Courts14 Nov 2011Allowed
Hamam Singh Vs State of U.P.(now Uttarakhand)
Allahabad High Court · (2011) 11 AHC CK 0232
High Courts14 Nov 2011Dismissed
Neel Kamal @ Rajoo Vs Civil Judge (S.D.), Ghazipur and another
Allahabad High Court · (2011) 11 AHC CK 0228
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1
High Courts14 Nov 2011Dismissed
Bangalore Development Authority Vs Sri Varghese George P.
Allahabad High Court · (2011) 11 AHC CK 0223