High Courts16 Nov 2011
Smt. Nisha Devi Vs UP-Ziladhikari Jewar and Others
Allahabad High Court · (2012) 5 ADJ 243 : (2011) 10 ADJ 269 : (2012) 4 AWC 3892
Uttar Pradesh Land Revenue Act, 1901 — Section 210, 210(1), 223
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 36 of 231
High Courts16 Nov 2011Dismissed
Nitin Kumar Agarwal Vs State of U.P.
Allahabad High Court · (2012) 1 ADJ 217
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 173(2), 173(8), 200Penal Code, 1860 (IPC) — Section 409
High Courts16 Nov 2011Dismissed
Brajesh Chandra Awasthi, Advocate Vs State of U.P. and others
Allahabad High Court · (2011) 11 AHC CK 0081
High Courts16 Nov 2011Dismissed
Shrikant Misra and another Vs State of U.P.
Allahabad High Court · (2011) 11 AHC CK 0078
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts16 Nov 2011Disposed Of
Sunder Lal Verma Vs State of U.P. and Others
Allahabad High Court · (2012) 132 FLR 197 : (2012) 3 LLJ 298
High Courts16 Nov 2011Dismissed
Commr. of Cus. and Central Excise Vs J.K. Drugs and Pharmaceuticals
Allahabad High Court · (2012) 280 ELT 365 : (2013) 29 STR 634
Central Excises and Salt Act, 1944 — Section 11B, 11BB, 11BB
High Courts16 Nov 2011Dismissed
India Boni Factory Vs State of U.P. and Others
Allahabad High Court · (2013) 57 VST 524
Uttar Pradesh Sales Tax Act, 1948 — Section 9
High Courts15 Nov 2011Dismissed
Ashok Kumar Avrol Vs Union of India
Allahabad High Court · (2012) 280 ELT 363
Criminal Procedure Code, 1973 (CrPC) — Section 482Customs Act, 1962 — Section 135
High Courts15 Nov 2011Allowed
Dr. Pradeep Kumar Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 475
High Courts15 Nov 2011Dismissed
Dinesh Kumar Sharma and Another Vs Smt. Renuka Sharma and Others
Allahabad High Court · (2012) 1 ADJ 333 : (2012) 2 AWC 1634
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 2, Order 41 Rule 11, Order 7 Rule 11
High Courts15 Nov 2011Dismissed
New India Assurance Co. Ltd. and another Vs Manoj Kumar and others
Allahabad High Court · (2012) 2 AWC 1282
Motor Vehicles Act, 1988 — Section 173
High Courts15 Nov 2011Allowed
Rajpal and Another Vs State of U.P.
Allahabad High Court · (2012) 1 ACR 580 : (2012) 1 ADJ 59
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 201, 302, 364
High Courts15 Nov 2011Disposed Of
Kumari Sushma Devi Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0316
High Courts15 Nov 2011Disposed Of
Vishwa Nath Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0314
High Courts15 Nov 2011Disposed Of
Oriental Insurance Company Ltd. Vs Perfect Prints
Allahabad High Court · (2011) 11 AHC CK 0264
Consumer Protection Act, 1986 — Section 25, 27, 27A
High Courts15 Nov 2011Disposed Of
Pradeep Kumar S/o Laxmi Narayan Vs Civil Judge (S.D.), Hardoi and others
Allahabad High Court · (2011) 11 AHC CK 0253
High Courts15 Nov 2011Dismissed
Mahrunnisha (Smt.) Vs District Judge, Rae Bareli
Allahabad High Court · (2011) 11 AHC CK 0239
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts15 Nov 2011Dismissed
Savy Homes (P) Ltd. Vs Nikhil Indus Infrastructure Ltd.and Others
Allahabad High Court · (2011) 11 AHC CK 0225
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts15 Nov 2011
Manju Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0201
High Courts15 Nov 2011
Dinesh Kumar Tripathi and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0200