High Courts10 Jan 2011Dismissed
Awdhesh Kumar Vs Dy. Director of Consolidation and Others
Allahabad High Court · (2011) 01 AHC CK 0256
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A(2)
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,788 judgments · page 235 of 240
High Courts10 Jan 2011Disposed Of
Shri Shakti Vidyapeeth Junior HighSchool and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0252
Societies Registration Act, 1860 — Section 12D(1), 13, 14, 15, 3
High Courts10 Jan 2011Partly Allowed
Jamuna Prasad Sharma Vs State of U.P.
Allahabad High Court · (2011) 01 AHC CK 0224
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 228A, 376(2), 506
High Courts10 Jan 2011Disposed Of
Kailash Nath Vs State of U.P.and others
Allahabad High Court · (2011) 01 AHC CK 0204
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 419, 420, 465, 467
High Courts10 Jan 2011Dismissed
Panchsheel Inter College and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0174
Constitution of India, 1950 — Article 226
High Courts10 Jan 2011Dismissed
Arvind Kumar Mishra Vs State of U.P.
Allahabad High Court · (2011) 01 AHC CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts10 Jan 2011
Manish Kumar Srivastava and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ACR 3035
High Courts10 Jan 2011
Smt. Alimunnishan and Others Vs Om Prakash and Another
Allahabad High Court · (2011) 2 ADJ 143
Motor Vehicles Act, 1988 — Section 140, 166, 64
High Courts10 Jan 2011
Committee of Management, Shri Shakti Vidyapeeth Junior High School and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 123
Societies Registration Act, 1860 — Section 1, 12D, 12D(1), 13, 14
High Courts10 Jan 2011Dismissed
Raghuveer Kumar and Another Vs The District Basic Education Officer and Others
Allahabad High Court · (2011) 2 ADJ 652 : (2011) 3 AWC 2448 : (2011) 128 FLR 1066
Constitution of India, 1950 — Article 226
High Courts10 Jan 2011
Makhan Kant Sharma Vs Union of India (UOI)
Allahabad High Court · (2011) 61 ACR 2197
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 437(1), 437(3), 438Customs Act, 1962 — Section 108, 111, 111(1), 119, 132Penal Code, 1860 (IPC) — Section 34, 363, 392, 406, 420
High Courts10 Jan 2011Dismissed
Natthu Lal Rayakwar Vs Majeed Khan and Another
Allahabad High Court · (2011) 113 RD 76
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 13
High Courts07 Jan 2011Dismissed
CIT Vs D.S. Batra
Allahabad High Court · (2011) 243 CTR 164
Direct Tax Laws (Amendment) Act, 1987 — Section 143, 144, 147, 2, 2(40)Finance Act, 1987 — Section 220(1), 220(2), 32(2), 32A(3), 33(2)Income Tax Act, 1961 — Section 133A, 139, 143(1), 143(2), 143(3)
High Courts07 Jan 2011Allowed
Commissioner of Income Tax Vs British India Corporation Ltd.
Allahabad High Court · (2011) 245 CTR 424 : (2011) 337 ITR 64
Income Tax Act, 1961 — Section 120, 121, 122, 123, 124
High Courts07 Jan 2011Dismissed
Nagesh Chandra Vs Chief Engineer, Vivasthan Ga Warg and Others
Allahabad High Court · (2011) 01 AHC CK 0282
High Courts07 Jan 2011Dismissed
Union of India (UOI) and Others Vs Uma Shankar Saxena and Another
Allahabad High Court · (2011) 01 AHC CK 0263
High Courts07 Jan 2011Disposed Of
Managing Committee, National Inter College, Fatehpur, Barabanki and Others Vs Deputy Registrar, Firms, Societies and Chits, Faizabad Division, Faizabad and Others
Allahabad High Court · (2011) 01 AHC CK 0211
High Courts07 Jan 2011Dismissed
Roju and others Vs State of Utter Pradesh (Now State of Uttarakhand)
Allahabad High Court · (2011) 01 AHC CK 0186
Penal Code, 1860 (IPC) — Section 300
High Courts07 Jan 2011Dismissed
Smt. Sangeeta Singh Vs Adarsh Kumar Singh
Allahabad High Court · (2011) 01 AHC CK 0181
Hindu Marriage Act, 1955 — Section 13
High Courts07 Jan 2011Disposed Of
Dinesh Kumar Yadav Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0175