High Courts12 Jan 2011Allowed
Shambhu Sharan Singh, Adv. Vs D.J.
Allahabad High Court · (2011) 1 ADJ 865
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,788 judgments · page 234 of 240
High Courts12 Jan 2011Dismissed
Red Rose Senior Secondary School Vs Amal Kuamr Verma, Registrar, Cooperative Societies and Others
Allahabad High Court · (2011) 1 ADJ 792 : (2011) 1 UPLBEC 435
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18
High Courts12 Jan 2011Dismissed
Ram Lakhan Gupta Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 482
High Courts12 Jan 2011Dismissed
Arun Shukla and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0096
High Courts12 Jan 2011Allowed
Committee of Management, Shri Ram Dev Sanskrit Mahavidyalaya and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 317 : (2011) 1 UPLBEC 650
High Courts12 Jan 2011
Ram Dayal Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 594 : (2011) 3 AWC 2884 : (2011) 129 FLR 449 : (2011) 3 UPLBEC 2073
Uttar Pradesh Regularization of Daily Wages Appointments on Group D Posts Rules, 2001 — Rule 4, 4(1), 4(4)
High Courts12 Jan 2011
Bachche Lal Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ACR 1814 : (2011) 8 RCR(Criminal) 1976
Uttar Pradesh First Offenders Probation Act, 1938 — Section 2
High Courts12 Jan 2011Dismissed
Committee of Management, Jagannath Prasad Smarak College of Education Vs Union of India and Others
Allahabad High Court · (2011) 3 ADJ 282
High Courts11 Jan 2011Allowed
State of U.P. and others Vs Smt. Shyam Kali and others
Allahabad High Court · (2011) 6 ADJ 6178
High Courts11 Jan 2011Dismissed
Committee of Management, Educational and Village Devp. Society and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 533 : (2011) 3 AWC 2999
Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 25(1)
High Courts11 Jan 2011Allowed
Chairman U.P. Jal Nigam Vs Awadh Bihari Singh and Others Chairman U.P. Jal Nigam and Another Vs Ram Khelawan and Another Chairman U.P. Jal Nigam and Others Vs Awadh Bihari Singh and Others
Allahabad High Court · (2011) 01 AHC CK 0260
High Courts11 Jan 2011Dismissed
Dr. Deo Prakash and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0257
High Courts11 Jan 2011Allowed
The Commissioner, Trade Tax, U.P. Vs S/S Khemka Paper Traders
Allahabad High Court · (2011) 39 VST 466
Uttar Pradesh Trade Tax Act, 1948 — Section 21, 21(1), 21(2), 21(3), 22
High Courts11 Jan 2011Dismissed
Oriental Insurance Comp. Ltd. thorugh its Senior Divisional Vs Mangare and Others
Allahabad High Court · (2011) 8 RCR(Civil) 3041 : (2011) 4 TAC 229
Central Motor Vehicles Rules, 1989 — Rule 9Motor Vehicles Act, 1988 — Section 10(2), 14, 173, 2, 3
High Courts11 Jan 2011Dismissed
Hemant Kumar Vs Dr. Bhim Rao Ambedkar University and Others
Allahabad High Court · (2011) 2 ADJ 681
Penal Code, 1860 (IPC) — Section 307, 308, 323, 420, 452
High Courts11 Jan 2011
Commissioner-Cum-Administrator, Sharda Sahayak Command Area Development Vs Umesh Chandra Mishra and Others
Allahabad High Court · (2011) 01 AHC CK 0072
High Court Rules, 1952 — Chapter 8 Rule 5
High Courts11 Jan 2011
Amit Kumar Chatterjee Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 740
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4)
High Courts10 Jan 2011Allowed
Commissioner, Trade Tax, U. P. Vs Paragaon Industries
Allahabad High Court · (2011) 42 VST 75
Central Sales Tax Act, 1956 — Section 14, 15, 6, 6(1), 6(2)Uttar Pradesh General Clauses Act, 1904 — Section 21Uttar Pradesh Trade Tax Act, 1948 — Section 21, 3A, 3A(1)
High Courts10 Jan 2011Allowed
Ram Narain Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 01 AHC CK 0261
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20, 48(3)
High Courts10 Jan 2011Dismissed
Laxmi Sharma (Dr) and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0259
Constitution of India, 1950 — Article 142, 226