High Courts06 Jan 2011Allowed
Saleem Vs State of U.P.
Allahabad High Court · (2011) 01 AHC CK 0167
Criminal Procedure Code, 1973 (CrPC) — Section 100, 165Opium Act, 1878 — Section 9Penal Code, 1860 (IPC) — Section 380, 411, 457
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,788 judgments · page 237 of 240
High Courts06 Jan 2011Disposed Of
Pravin Kumar Misra @ Golden Vs State of U.P.
Allahabad High Court · (2011) 8 RCR(Criminal) 2177
Penal Code, 1860 (IPC) — Section 302, 307, 506
High Courts06 Jan 2011Disposed Of
Babu Ram Vs State of U.P. and Another
Allahabad High Court · (2011) 01 AHC CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 352, 452, 504, 506
High Courts06 Jan 2011Dismissed
Pawan Kumar Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 6 ADJ 605 : (2011) 5 AWC 4931
Constitution of India, 1950 — Article 226Uttar Pradesh Reorganisation Act, 2000 — Section 73(1), 73(2), 76
High Courts06 Jan 2011Allowed
Zahirul Hasan Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 644 : (2011) 5 RCR(Criminal) 412
Companies Act, 1956 — Section 621Criminal Procedure Code, 1973 (CrPC) — Section 190, 195, 196, 197, 198Electricity (Supply) Act, 1948 — Section 77
High Courts06 Jan 2011Dismissed
Superintendent of Posts and Others Vs Central Administrative Tribunal and Others
Allahabad High Court · (2011) 8 ADJ 108
High Courts05 Jan 2011Disposed Of
Phool Chand Singh Vs The Central Defence Account (CC) and Others
Allahabad High Court · (2011) 1 ADJ 892 : (2011) 4 AWC 3695
High Courts05 Jan 2011Dismissed
Om Prakash Pandey Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 679 : (2011) 4 AWC 3700 : (2011) 129 FLR 15 : (2011) 1 UPLBEC 423
Constitution of India, 1950 — Article 226Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 5
High Courts05 Jan 2011Dismissed
Sukh Lal and Darbari Lal Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 839 : (2011) 2 AWC 1296
Companies Act, 1956 — Section 617Contract Act, 1872 — Section 23Uttar Pradesh Co-operative Societies Act, 1965 — Section 131, 2, 3, 3(2), 92
High Courts05 Jan 2011Partly Allowed
Sahib Exports India Vs New India Assurance Co.Ltd.
Allahabad High Court · (2011) 01 AHC CK 0177
High Courts05 Jan 2011Disposed Of
Puran Singh Bisht & others Vs State of Uttarakhand and others
Allahabad High Court · (2011) 01 AHC CK 0163
High Courts05 Jan 2011Dismissed
Banwari Lal (Since deceased) and Others Vs GirdhariLal (Since deceased) and Others
Allahabad High Court · (2011) 01 AHC CK 0162
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24, Order 41 Rule 25, 100Specific Relief Act, 1963 — Section 14, 20
High Courts05 Jan 2011Dismissed
Thakur Prasad Madhesiya Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 482 : (2011) 3 AWC 3002 : (2011) 2 RCR(Rent) 487
Contract Act, 1872 — Section 10, 23
High Courts05 Jan 2011Allowed
Mukeem Ahmad Vs The State Of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0156
Constitution of India, 1950 — Article 311Uttar Pradesh Government Servants (Conduct) Rules, 1956 — Rule 29
High Courts05 Jan 2011Allowed
Rajesh Kuamr Verma Vs State of U.P.
Allahabad High Court · (2011) 01 AHC CK 0155
High Courts05 Jan 2011Dismissed
Pankaj Kushwaha Vs Additional Session Judge Court No. 6 Unnao and Others
Allahabad High Court · (2011) 01 AHC CK 0144
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts05 Jan 2011Disposed Of
Chandra Pal Vs State of U.P.
Allahabad High Court · (2011) 3 AWC 214 : (2011) CriLJ 1124 : (2011) 3 RCR(Criminal) 374 : (2011) 3 RCR(Criminal) 374
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 187(2), 209Penal Code, 1860 (IPC) — Section 302, 307
High Courts05 Jan 2011Allowed
Mehi Lal Vs The State of U.P.
Allahabad High Court · (2011) 2 ACR 2190 : (2011) 1 ADJ 695 : (2011) CriLJ 1440
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 100, 304
High Courts05 Jan 2011Dismissed
Vinay Pandey Vs State of U.P. and Another
Allahabad High Court · (2011) 01 AHC CK 0092
Industrial Disputes Act, 1947 — Section 10(1), 4K
High Courts05 Jan 2011Dismissed
Vinod Kumar Tiwari Vs Sri Devendra Kumar Manchanda and Others
Allahabad High Court · (2011) 01 AHC CK 0091