High Courts09 Dec 2010Disposed Of
C/M, Sarvodaya Post Graduate College Vs State of U.P.and Others
Allahabad High Court · (2010) 12 AHC CK 0161
Constitution of India, 1950 — Article 19(1)(c)
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 8 of 226
High Courts09 Dec 2010Dismissed
Vijay Shankar Shukla and Ors. Vs State of U.P.& Ors.
Allahabad High Court · (2010) 12 AHC CK 0154
Constitution of India, 1950 — Article 16
High Courts09 Dec 2010Dismissed
Tara Chandra Gupta Vs Dinesh Chandra Gupta
Allahabad High Court · (2010) 12 AHC CK 0147
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 22
High Courts09 Dec 2010Dismissed
Radha Krishna and another Vs Raj Kumar Gupta and others
Allahabad High Court · (2010) 12 AHC CK 0116
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 16(1)(b)
High Courts09 Dec 2010
Laxmi Devi Vs Additional Commissioner (Food and Civil Supply), Bareilly Division and Others
Allahabad High Court · (2010) 12 AHC CK 0105
Uttar Pradesh Scheduled Commodities Distribution Order, 2004 — Clause 28(3)
High Courts09 Dec 2010Dismissed
Riya Electronics Vs The State of U.P.
Allahabad High Court · (2010) 12 AHC CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts09 Dec 2010
Smt. Anita Devi Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 201 : (2011) 112 RD 217 : (2010) 2 UPLBEC 1708
Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 18, 18(1), 19, 20, 27Uttar Pradesh Zila Panchayats (Settlement of Disputes Relating to Membership) Rules, 1994 — Rule 4, 5, 6Constitution of India, 1950 — Article 226, 227, 243O, 243ZG
High Courts09 Dec 2010Dismissed
Rajesh Kumar Dubey Vs State of U.P. and Others
Allahabad High Court · (2011) 3 AWC 2306 : (2011) 129 FLR 8
Constitution of India, 1950 — Article 162Criminal Procedure Code, 1973 (CrPC) — Section 154
High Courts09 Dec 2010Dismissed
Rakesh Kumar Vs National Airports Authority and Others
Allahabad High Court · (2010) 12 AHC CK 0064
High Courts09 Dec 2010Allowed
Bhagwat Narain Vs Additional Commissioner, Jhansi Division and Others
Allahabad High Court · (2010) 12 AHC CK 0058
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10
High Courts09 Dec 2010
Committee of Management Trimurti Higher Secondary School Vs State of U.P. and Others
Allahabad High Court · (2011) 128 FLR 290
Uttar Pradesh Intermediate Education Act, 1921 — Regulation 13(Ga)
High Courts09 Dec 2010Allowed
Rajiv Kumar and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 615
Constitution of India, 1950 — Article 162, 166, 246(2), 309
High Courts09 Dec 2010Allowed
State of U.P. and Others Vs Committee of Management and Others
Allahabad High Court · (2010) 12 AHC CK 0010
High Courts09 Dec 2010Dismissed
D.M. and Another Vs Sewa Ram
Allahabad High Court · (2010) 12 AHC CK 0001
High Courts08 Dec 2010Allowed
Ganga Prasad Vs U.P. Power Corporation Ltd. and Another
Allahabad High Court · (2010) 12 AHC CK 0207
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts08 Dec 2010Allowed
Commissioner, Trade Tax, U. P., Lucknow Vs Aristo Printers Pvt. Ltd.
Allahabad High Court · (2011) 41 VST 102
Uttar Pradesh Trade Tax Act, 1948 — Section 3F
High Courts08 Dec 2010Dismissed
Smt. Krishna Devi Vs Additional District Judge and Others
Allahabad High Court · (2011) 2 ADJ 333 : (2011) 2 RCR(Rent) 118
Limitation Act, 1963 — Article 182Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 11, 12, 12(1), 12(3A), 12(3B)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 8
High Courts08 Dec 2010Dismissed
Tulsi Das Ahirwar Vs State of U.P.and others
Allahabad High Court · (2010) 12 AHC CK 0149
High Courts08 Dec 2010Dismissed
Paritosh Singh & Ors. Vs State of U.P. & Ors.
Allahabad High Court · (2010) 12 AHC CK 0108
Constitution of India, 1950 — Article 16, 226
High Courts08 Dec 2010Allowed
Gajendra Nath Pandey and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 12 AHC CK 0094
Government Servants (Third Amendment) Seniority Rules 2007 — Rule 8AUttar Pradesh Services of Engineers (Irrigation Department) (Group — A) Rules, 1990 — Rule 5, 7, 8, 9