COURT ARCHIVE

Allahabad High Court judgments, 2010

4,510 judgments · page 6 of 226

High Courts15 Dec 2010Dismissed

Commercial Auto Sales (P) Ltd. Vs Auto Sales (Properties)

Allahabad High Court · (2011) 1 ADJ 806 : (2011) 5 AWC 4405

Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106, 107

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High Courts15 Dec 2010Dismissed

Ram Sanehi Vs Commissioner and Another

Allahabad High Court · (2011) 1 ADJ 468

Arms Act, 1959 — Section 17, 17(3), 18Penal Code, 1860 (IPC) — Section 304B, 498

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High Courts15 Dec 2010

Pramod Kumar Dixit and Another Vs Central Administrative Tribunal and Others

Allahabad High Court · (2011) 1 ADJ 382 : (2011) 3 UPLBEC 2137

Administrative Tribunals Act, 1985 — Section 14(2)Constitution of India, 1950 — Article 227

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High Courts14 Dec 2010Allowed

Kanhaiya Talkies Vs State of U.P. and Another

Allahabad High Court · (2011) 42 VST 294

Uttar Pradesh Entertainments and Betting Tax Rules, 1981 — Rule 24A

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High Courts14 Dec 2010Allowed

Manoj Agarwal Vs Collector and Others

Allahabad High Court · (2011) 1 ADJ 106 : (2011) 112 RD 467

Revenue Recovery Act, 1890 — Section 3Uttar Pradesh Public Moneys (Recovery of Dues) Act, 1972 — Section 2, 3

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High Courts14 Dec 2010Dismissed

Surendra Singh Yadav Vs Union of India (UOI) and Another

Allahabad High Court · (2011) 1 ADJ 689 : (2011) 4 AWC 3697 : (2011) 128 FLR 538

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 5(1)Central Reserve Police Force Rules, 1955 — Rule 12, 16Penal Code, 1860 (IPC) — Section 323, 325, 504

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High Courts14 Dec 2010Dismissed

Bajaj Allianz General Insurance Co. Ltd. Vs Smt. Habbu Nisha and Others

Allahabad High Court · (2011) 2 ADJ 89 : (2011) 6 RCR(Civil) 2266 : (2011) 3 TAC 525

Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 134, 147(1), 147(5), 149(1), 149(2)

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High Courts14 Dec 2010Allowed

Smt. Parvati Devi Vs State of U.P. and Others

Allahabad High Court · (2011) 114 RD 671

Uttar Pradesh Panchayat Raj Act, 1947 — Section 11, 12, 27, 27(2), 95(1)

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High Courts14 Dec 2010Dismissed

The Oriental Insurance Co. Ltd. Vs Smt. Dayawati and Another

Allahabad High Court · (2011) 2 TAC 792

Insurance Act, 1938 — Section 64Motor Vehicles Act, 1988 — Section 147, 147(1), 149, 163, 163(A)

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High Courts14 Dec 2010Dismissed

The Oriental Insurance Co. Ltd. Vs Mohan Car Care Centre and Another

Allahabad High Court · (2010) 12 AHC CK 0195

Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147, 147(1), 147(3), 147(5), 149

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High Courts14 Dec 2010Dismissed

Cholamandalam General Insurance Company Ltd. Vs Smt. Archana Singh and Others

Allahabad High Court · (2011) 2 ADJ 424 : (2011) 2 TAC 647

Civil Procedure Code, 1908 (CPC) — Section 13Motor Vehicles Act, 1988 — Section 147(1), 147(2), 147(3), 149(2), 163A

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High Courts14 Dec 2010

National Insurance Co. Ltd. Vs Vinod Kumar Singh and Others

Allahabad High Court · (2011) 2 ADJ 47 : (2011) 2 AWC 2081 : (2011) 2 TAC 702

Civil Procedure Code, 1908 (CPC) — Section 13Motor Vehicles Act, 1988 — Section 145, 146, 147, 148, 149

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High Courts14 Dec 2010Dismissed

Keshav Dev Vs State of U.P. and Others

Allahabad High Court · (2010) 12 AHC CK 0036

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High Courts14 Dec 2010Dismissed

State of U.P. and Another Vs Sunder Singh Solanki

Allahabad High Court · (2011) 1 ADJ 1

Constitution of India, 1950 — Article 162, 226

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High Courts13 Dec 2010

Commissioner of Central Excise Vs Su Beverages (P.) Ltd.

Allahabad High Court · (2011) 264 ELT 333

Central Excise Rules, 1944 — Rule 177Q, 226, 52ACentral Excises and Salt Act, 1944 — Section 11A, 2B, 35G

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High Courts13 Dec 2010Dismissed

Sita Ram Agarwal and Others Vs Prem Chand Agarwal and Others

Allahabad High Court · (2011) 112 RD 701

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 92

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High Courts13 Dec 2010Dismissed

Ashok Chaturvedi Vs State

Allahabad High Court · (2011) 2 ACR 1244

Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 120B

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High Courts13 Dec 2010Allowed

Ganga Ram Sharma Vs State of U.P. and Another

Allahabad High Court · (2011) 2 ADJ 479 : (2011) 8 RCR(Criminal) 1678

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 380, 498, 499, 500, 52

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High Courts13 Dec 2010Allowed

State of U.P.& Ors. Vs Rakesh Kumar

Allahabad High Court · (2010) 12 AHC CK 0153

Constitution of India, 1950 — Article 309Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 5

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High Courts13 Dec 2010Disposed Of

Arjun Singh Vs State of U.P.and another

Allahabad High Court · (2010) 12 AHC CK 0131

Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 4

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