High Courts20 Dec 2010Dismissed
Mahant Shivram Giri Vs Civil Judge Malihabad (S.D.) and Others
Allahabad High Court · (2010) 12 AHC CK 0066
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 5 of 226
High Courts20 Dec 2010Dismissed
Romesh Singh and Another Vs U.P. Sarkar Dwara Sachiv, Bhootatva Evam Khanikarm Ayodyogic Vikas Anubhag-5 and Others
Allahabad High Court · (2011) 112 RD 381
Uttar Pradesh Minor Minerals Concession Rules, 1963 — Rule 77
High Courts20 Dec 2010Allowed
Bhoo Deo Singh Rahi Vs State of U.P. and Others
Allahabad High Court · (2010) 12 AHC CK 0016
Advocates Act, 1961 — Section 31Penal Code, 1860 (IPC) — Section 147, 149, 436, 440
High Courts16 Dec 2010
Samiuddin alias Neelu Vs State of U.P. and Another
Allahabad High Court · (2011) CriLJ 2819
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 319, 397, 482Penal Code, 1860 (IPC) — Section 420Wild Life (Protection) Act, 1972 — Section 51
High Courts16 Dec 2010
Smt. Nisha Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 786 : (2011) 112 RD 290
Constitution of India, 1950 — Article 334Uttar Pradesh Kshettra Panchayat and Zila Panchayat (Reservation & Allotment of Seats and Offices Rules, 1994 — Rule 3
High Courts16 Dec 2010Dismissed
Baikunt Lal Pandey and Others Vs Rajendra Prasad Pandey and Another
Allahabad High Court · (2011) 1 ADJ 816 : (2011) 112 RD 154
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 3, 115Uttar Pradesh Government Servants (Conduct) Rules, 1956 — Rule 15
High Courts16 Dec 2010Allowed
Hari Singh Vs State of UP and Others State of UP and Others Vs Hari Singh Rajat Kumar Agarwal Vs State of UP and Another
Allahabad High Court · (2010) 12 AHC CK 0176
Land Acquisition Act, 1894 — Section 18, 23(1A), 23(2), 34, 4
High Courts16 Dec 2010Disposed Of
Indra Singh (In Jail) Vs State of U.P.
Allahabad High Court · (2010) 12 AHC CK 0157
Criminal Procedure Code, 1973 (CrPC) — Section 386(b)
High Courts16 Dec 2010Allowed
Manisha Mandir (Nirashrvt Balikaon Ka Samajsewi Sansthan) Vs State of U.P.
Allahabad High Court · (2010) 12 AHC CK 0150
High Courts16 Dec 2010Disposed Of
State of U.P.and others Vs Neeraj Kumari Mishra Deo and another
Allahabad High Court · (2010) 12 AHC CK 0130
Limitation Act, 1963 — Section 5
High Courts16 Dec 2010Allowed
Deepmala Sharma and others Vs State of U.P.and another
Allahabad High Court · (2010) 12 AHC CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 467, 468, 504
High Courts16 Dec 2010Allowed
Rajendra Kumar Vs State of U.P.and another
Allahabad High Court · (2011) 8 RCR(Criminal) 2616
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 308, 323, 504
High Courts16 Dec 2010Allowed
Kumaon Garhwal Chamber of Commerce and Industry Chamber House Vs State of Uttarakhand
Allahabad High Court · (2010) 12 AHC CK 0115
Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 2(10), 37
High Courts16 Dec 2010Dismissed
Ajay Kumar Vs Ashok Kumar Pachauri
Allahabad High Court · (2010) 12 AHC CK 0110
Provincial Small Cause Courts Act, 1887 — Section 18, 25
High Courts16 Dec 2010Dismissed
Oriental Carbon and Chemicals Ltd. Vs State of U.P. and Another LG India Polymers Pvt. Ltd. Vs State of U.P. and Others
Allahabad High Court · (2010) 12 AHC CK 0074
Constitution of India, 1950 — Article 14, 19(1)Uttar Pradesh Trade Tax (Amendment) Rules, 2001 — Rule 25B, 25B(3), 25B(4)Uttar Pradesh Trade Tax Act, 1948 — Section 24, 3(2), 30, 4, 4(2)
High Courts16 Dec 2010
Saimuddin alias Neelu Vs State of U.P. and Another
Allahabad High Court · (2011) 2 ACR 1859
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 173(8), 319, 420, 482Wild Life (Protection) Act, 1972 — Section 51
High Courts16 Dec 2010Allowed
Lalani Pandey @ Vijay Shanker Pandey Vs State of U.P and Others
Allahabad High Court · (2011) 1 ADJ 434
Arms Act, 1959 — Section 25, 29Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 153B, 294, 323, 324, 452
High Courts16 Dec 2010
Gagan Handloom Vs Commissioner, Commercial Tax
Allahabad High Court · (2011) 44 VST 316
Uttar Pradesh Trade Tax Act, 1948 — Section 4
High Courts16 Dec 2010Allowed
Prabhuji and Another Vs State of U.P. and 40 Others
Allahabad High Court · (2011) 2 ADJ 371
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89Constitution of India, 1950 — Article 14, 16, 233, 237, 309
High Courts15 Dec 2010Dismissed
Ratan Singh Vs Gaon Sabha Loom and Others
Allahabad High Court · (2011) 1 ADJ 486 : (2011) 112 RD 213
Civil Procedure Code, 1908 (CPC) — Section 100