High Courts22 Dec 2010Disposed Of
Shrinath Vs Suman Sarin
Allahabad High Court · (2010) 12 AHC CK 0113
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 3 of 226
High Courts22 Dec 2010
Laxmi Narain Sharma Vs State of U.P.and Others
Allahabad High Court · (2010) 12 AHC CK 0103
Uttar Pradesh Government Servants (Discipline and Appeal) Rules, 1999 — Rule 7(iv)
High Courts22 Dec 2010
Om Prakash Vs State of U.P.and Others
Allahabad High Court · (2010) 12 AHC CK 0100
Arms Act, 1959 — Section 13, 19(3), 3(2)
High Courts22 Dec 2010
Meena Pasi Vs Union of India and Others
Allahabad High Court · (2010) 12 AHC CK 0098
Constitution of India, 1950 — Article 226(2)
High Courts22 Dec 2010Dismissed
Ramesh Singh alias Kaka Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 1 ACR 1039
Constitution of India, 1950 — Article 21, 22, 22(5)National Security Act, 1980 — Section 10, 3(2), 3(3), 8
High Courts22 Dec 2010Allowed
Lal Bahadur Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 6 ADJ 38 : (2011) 113 RD 813 : (2011) 2 UPLBEC 1404
Uttar Pradesh Collection Amins Services Rules, 1974 — Rule 5, 5(1)
High Courts22 Dec 2010Disposed Of
Janardan Prasad Shukla Vs State of U.P.
Allahabad High Court · (2010) 12 AHC CK 0043
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18(2)
High Courts22 Dec 2010Dismissed
Ram Sewak and Another Vs State of U.P.
Allahabad High Court · (2010) 12 AHC CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition (Amendment) Act, 1986 — Section 4Evidence Act, 1872 — Section 113A, 113B
High Courts22 Dec 2010Allowed
Sunil Kumar Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 449 : (2011) 3 AWC 2451
Constitution of India, 1950 — Article 14, 15, 311Uttar Pradesh Lower Subordinate Forest Service Rules, 1980 — Rule 13, 14, 15, 15(1), 15(3)
High Courts21 Dec 2010Dismissed
Lallan Prasad Srivastava Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 270
Constitution of India, 1950 — Article 226
High Courts21 Dec 2010Allowed
Dr. Arunesh Chandra Tripathi and Others Vs Uttar Pradesh State Service Tribunal Indira Bhawan
Allahabad High Court · (2010) 12 AHC CK 0221
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, 141Constitution of India, 1950 — Article 226Uttar Pradesh Regularisation of Ad hoc Appointments (On Posts Within the Purview of the Public Service Commission) Rules, 1979 — Rule 7
High Courts21 Dec 2010
Guddu @ Alias Raj Kumar Vs The State Of U.P.
Allahabad High Court · (2010) 12 AHC CK 0210
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307
High Courts21 Dec 2010Allowed
Chhatrapati Sahu Ji Mahraj Medical University, U.P., Lucknow Vs Shailendra Kumar Saxena
Allahabad High Court · (2010) 12 AHC CK 0164
High Courts21 Dec 2010Allowed
Mangal Sen Bhandula and Another Vs U.P.Awas Evam Vikas Parishad and Others
Allahabad High Court · (2010) 12 AHC CK 0162
Land Acquisition Act, 1894 — Section 11AUttar Pradesh Avas Evam Vikas Parishad Adhiniyam, 1965 — Section 32
High Courts21 Dec 2010Dismissed
Sunil Agarwal Vs Madhvi Thakur
Allahabad High Court · (2010) 12 AHC CK 0160
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts21 Dec 2010Allowed
Ram Naresh Singh Vs State of U.P.and Others
Allahabad High Court · (2010) 12 AHC CK 0159
Uttar Pradesh Fundamental Rules — Rule 56(c)
High Courts21 Dec 2010Allowed
Rajesh Vs State of U.P.and Others
Allahabad High Court · (2010) 12 AHC CK 0158
Constitution of India, 1950 — Article 310, 311Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 8(2)(b)
High Courts21 Dec 2010Allowed
Ravi Kumar Agarwal Vs Virendra Kumar Gupta and Others
Allahabad High Court · (2010) 12 AHC CK 0145
Provincial Small Cause Courts Act, 1887 — Section 18, 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts21 Dec 2010Dismissed
State of U.P.(U/S 378 Crpc) Vs Devi Ram Mishra
Allahabad High Court · (2010) 12 AHC CK 0141
High Courts21 Dec 2010Dismissed
Abdul Aziz and others Vs State of U.P.and others
Allahabad High Court · (2010) 12 AHC CK 0134
Land Acquisition Act, 1894 — Section 17(1), 17(4), 4